High Courts24 Aug 2020Allowed
Shivabhai Mohanbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0231
Constitution Of India, 1950 — Article 226Bombay Land Revenue Code, 1879 — Section 202Gujarat Land Revenue Code, 1879 — Section 61
COURT ARCHIVE
Gujarat High Court judgments, 2020
1,044 judgments · page 11 of 53
High Courts24 Aug 2020Dismissed
Hasmukhbhai Rambhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0226
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 2011 — Regulation 29(2)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 344, 365, 376, 406, 409, 420, 465, 467, 468, 471, 477A, 506(2)
High Courts24 Aug 2020Allowed
Bariya Jiguben Dilipkumar Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0221
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304(I), 304(II)
High Courts24 Aug 2020Allowed
Bilal Gaffarbhai Ghanchi Throu Father Gafarbhai Abdulbhai Ghanchi(Daireya) Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0217
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 269, 270, 294(B), 307, 353, 332, 323, 337, 506(2)Disaster Management Act, 2005 — Section 51(A), 54
High Courts21 Aug 2020Allowed
Sanjay Kumar Rameshbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0323
Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116BCode Of Criminal Procedure, 1973 — Section 451, 457
High Courts21 Aug 2020Allowed
Lilaben @ Liliben Dungibhai Patel Vs State Of Gujarat & 3 Other(s)
Gujarat High Court · (2020) 08 GUJ CK 0322
Gujarat Panchayats Act, 1993 — Section 57, 57(1),57(2), 57(3)
High Courts21 Aug 2020Disposed Of
Sonu Cargo Movers (I) Pvt. Ltd Vs Wind World (India) Limited Through Its Resolution Professional Shailen Shah
Gujarat High Court · (2020) 08 GUJ CK 0319
Constitution Of India, 1950 — Article 14, 226, 227, 227(2)Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 17, 18
High Courts21 Aug 2020Allowed
Sipai Mahmad Arif Soramkhan Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0280
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 671A, 98(2), 116BCode Of Criminal Procedure, 1973 — Section 451, 457
High Courts21 Aug 2020Dismissed/Disposed Of
Soyab Abdul Gafarbhai Sorathiya Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0275
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 328, 354(A)(B)(D), 376(2)(D), 504, 506(2)Information Technology Act, 2000 — Section 66(E)
High Courts21 Aug 2020Disposed Of
Pratapgarh Seva Sahakari Mandali Limited Vs Director, Agricultural Marketing And Rural Finance
Gujarat High Court · (2020) 08 GUJ CK 0268
Constitution Of India, 1950 — Article 14, 226Gujarat Agricultural Produce Markets Rules, 1965 — Rule 5Gujarat Cooperative Societies Rules, 1965 — Rule 32, 32(1). 32(1A)
High Courts21 Aug 2020Allowed
Rajubhai @ Mahesh Natvarlal Mistri Through His Friend Namely Chetanbhai Khanabhai Varkar Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 08 GUJ CK 0266
Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379
High Courts21 Aug 2020Allowed
C I T Vs Manojbhai Bhupatrai Vadodaria
Gujarat High Court · (2020) 08 GUJ CK 0256
Income Tax Act, 1961 — Section 28, 37, 37(1), 68, 69, 69B, 69C, 131, 132, 158BC, 158BD, 256, 256(2)
High Courts21 Aug 2020Allowed
Mohsin Ibrahimbhai Bhaya Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0253
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 120(B), 143, 147, 148, 149, 188, 269, 270, 323, 332, 337, 353, 504, 506(2)Disaster Management Act, 2005 — Section 51(b)
High Courts21 Aug 2020Allowed
Nanubhai Vorabhai Rathava Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0249
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Dowry Prohibition Act, 1961 — Section 65AE, 81, 83, 98(2)
High Courts21 Aug 2020Allowed
Dharmendrabhai @ Dhamo Chamanbhai Gothi / Patel Through His Friend Gosai Ravigar Jentigar Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2020) 08 GUJ CK 0247
Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 186, 504, 506Disaster Management Act, 2005 — Section 51
High Courts21 Aug 2020Allowed
Sunny Ravjibhai Bhikhaji Thakor Through His Mother Rekhaben Ravjibhai Thakor Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0246
Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts21 Aug 2020Disposed Of
Altaf Hussain Abdul Rashid Shaikh Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0240
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98
High Courts21 Aug 2020Allowed
Shaktisinh Kumarpalsinh Zala Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0237
Code Of Criminal Procedure, 1973 — Section 438Scheduled Caste And Scheduled Tribe (Prevention Of Atrocity) Act, 1989 — Section 3(2)(5)(a), 3(i)(x), 14A, 18(A)Indian Penal Code, 1860 — Section 34, 120(B), 143, 147,148, 149, 294(A), 307, 332, 333, 337, 353, 395, 427, 511, 506(2)
High Courts21 Aug 2020Allowed
Milan Lalgibhai Solanki Thru His Friend Rohitlal Horalal Vs Commissioner Of Police & 2 Other(s)
Gujarat High Court · (2020) 08 GUJ CK 0232
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 392
High Courts21 Aug 2020Allowed
Ranveer Jograna @ Ranchod Bharwad Vs State Of Gujarat
Gujarat High Court · (2020) 08 GUJ CK 0224
Gujarat Minerals Prevention Of Illegal Mining, Transportation And Storage Rules 2017 — Rule 3Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 186, 323, 332, 341, 353, 379, 392, 504, 506(1), 506(2)