High Courts22 Jun 2011Dismissed
R.M. Patel Agriculture Officer Vs Director of Campus Gujarat and Another
Gujarat High Court · (2011) 06 GUJ CK 0046
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 35 of 79
High Courts22 Jun 2011Dismissed
Tax Recovery Officer Vs Industrial Finance Corporation of India and Another
Gujarat High Court · (2011) 3 GLR 2342
Central Excise Rules, 1944 — Rule 173Q(2), 211Customs Act, 1962 — Section 142Income Tax Act, 1961 — Section 281
High Courts22 Jun 2011
Alabhai Rajde Batiya and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 06 GUJ CK 0038
Bombay Highways Act, 1955 — Section 52Gujarat Panchayats (Amendment) Act, 1993 — Section 108(4), 96
High Courts22 Jun 2011
Pradeep N. Sharma Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 406, 439, 70Penal Code, 1860 (IPC) — Section 120B, 217, 409, 465, 467Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2), 7
High Courts22 Jun 2011
Visnhubhai Naranbhai Patel and Others Vs Suresh Kumar Kundanlal Lalchandani and Others
Gujarat High Court · (2011) 06 GUJ CK 0036
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226 , 227
High Courts22 Jun 2011Dismissed
Mahendrabhai P. Prajapati Vs State of Gujarat and Others
Gujarat High Court · (2011) 06 GUJ CK 0018
Constitution of India, 1950 — Article 226
High Courts21 Jun 2011Dismissed
Arab Abdulla Sulemanbhai Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 06 GUJ CK 0076
High Courts21 Jun 2011Allowed
Farukbhai Allarakhabhai Miyana Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 302, 304, 354, 376
High Courts21 Jun 2011Allowed
Naresh L. Shah Vs State of Gujarat and Another
Gujarat High Court · (2011) 06 GUJ CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 507
High Courts21 Jun 2011Allowed
Chaudhary Industries and Another Vs Union of India and Others
Gujarat High Court · (2012) 281 ELT 216 : (2011) 3 GLH 819
Central Excises and Salt Act, 1944 — Section 2(34)Constitution of India, 1950 — Article 14, 226, 227
High Courts21 Jun 2011Dismissed
Hasmukhbhai Bhailalbhai Patel and Another Vs State of Gujarat and Others
Gujarat High Court · (2012) 1 BC 510
Constitution of India, 1950 — Article 226, 227Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts21 Jun 2011Dismissed
Manoramaben Kansara Vs Madhya Gujarat vij Company Limited and Others
Gujarat High Court · AIR 2011 Guj 396 : (2011) 2 GLH 563
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 2(1)(g), 3Electricity Act, 2003 — Section 126, 126, 127, 135, 135
High Courts21 Jun 2011Allowed
State of Gujarat and Others Vs Dhanubhai Velubha Jadeja
Gujarat High Court · (2011) 06 GUJ CK 0033
High Courts21 Jun 2011Dismissed
Gopalbhai Tundaram Thaker Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 374, 377Penal Code, 1860 (IPC) — Section 304, 504
High Courts20 Jun 2011Dismissed
State of Gujarat Vs Kedarnath Kanjilal Agrawal and Others
Gujarat High Court · (2011) 06 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7(1), 7(5)Prevention of Food Adulteration Rules, 1955 — Rule 14, 16(B)
High Courts20 Jun 2011Allowed
Disco Garments Pvt. Ltd. and 1 Another Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 273 ELT 198
Central Excise Rules, 1944 — Rule 173QConstitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 20(2)
High Courts20 Jun 2011Dismissed
Prabhatbhai Dalabhai Desai Vs Bharat Textile Works
Gujarat High Court · (2011) 06 GUJ CK 0074
Industrial Disputes Act, 1947 — Section 17B
High Courts20 Jun 2011Dismissed
Mehmood Kasamji Jamalji Vs Mohammed Raza-Ul-Hak Kazi and Others
Gujarat High Court · (2011) 06 GUJ CK 0073
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts20 Jun 2011
Vasantlal Mangaldas Mehta and Another Vs Dhariniben Dilipbhai Mehta and Another
Gujarat High Court · (2011) 06 GUJ CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 114, 323, 420, 498A
High Courts20 Jun 2011Allowed
New India Assurance Company Limited Vs Indrasinh Dhansinh Rathod and Others
Gujarat High Court · (2011) 06 GUJ CK 0071