High Courts30 Jun 2011Allowed
Commissioner of Income Tax-IV Vs Shree Vallabh Glass Works Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0090
Income Tax Act, 1961 — Section 268A, 268A
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 33 of 79
High Courts30 Jun 2011Allowed
The Director of Income Tax Vs Hydroplus International
Gujarat High Court · (2011) 06 GUJ CK 0087
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-IV Vs Saraswati Containers Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0086
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs Baroda Brokers Pvt. Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0085
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs Aryaman Spinners Pvt Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0084
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax Vs Jindal Worldwide Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0083
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-III Vs The Green Environment Services Co-op Society Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0082
Income Tax Act, 1961 — Section 268A
High Courts30 Jun 2011Allowed
Union of India and Others Vs Maganbhai P Parmar
Gujarat High Court · (2011) 06 GUJ CK 0058
Central Civil Services (Pension) Rules, 1972 — Rule 48(1)Constitution of India, 1950 — Article 311
High Courts30 Jun 2011Dismissed
Maniben Mohanlal Vora and 1 Vs Union of India
Gujarat High Court · (2011) 06 GUJ CK 0057
Railways Act, 1989 — Section 123(2)
High Courts30 Jun 2011Dismissed
Ganeshbhai Balubhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts30 Jun 2011Dismissed
Commissioner of Service Tax Vs M/s Shrinandnagar-IV Co. Op. Housing Society Ltd.
Gujarat High Court · (2011) 46 VST 113
Finance Act, 2010 — Section 65(105)
High Courts30 Jun 2011Dismissed
Dy. Engineer Sub Division (R and B) Vs Sindha Narpatsinh Kalubhai
Gujarat High Court · (2011) 06 GUJ CK 0024
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts30 Jun 2011Allowed
Parantap Chimanbhai Joshi Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0023
Constitution of India, 1950 — Article 226
High Courts30 Jun 2011Allowed
Chunara Vikrambhai Virchandbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 06 GUJ CK 0022
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 202(1)
High Courts30 Jun 2011Allowed
State of Gujarat Vs R.B. Shah
Gujarat High Court · (2011) 06 GUJ CK 0021
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-IV Vs Zora Pharma Limited
Gujarat High Court · (2011) 06 GUJ CK 0016
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs Bajaj Processors Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0015
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011
Kantibhai Dhayabhai Patel Vs State of Gujarat and 1
Gujarat High Court · (2011) 06 GUJ CK 0014
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jun 2011Allowed
D. Bhattacharya Vs Ohm Prakash Jain, Director and 4
Gujarat High Court · (2011) 06 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 59, 67Penal Code, 1860 (IPC) — Section 174, 175, 176
High Courts30 Jun 2011Allowed
D. Bhatta Charya Vs Ajay Jain, Director Megatic Intermediate Pvt. and Others
Gujarat High Court · (2011) 4 Crimes 469
Criminal Procedure Code, 1973 (CrPC) — Section 174, 175, 176, 255, 256Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 59, 67Penal Code, 1860 (IPC) — Section 174, 175 , 176