High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs Gujarat Alkalies and Chemicals Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0009
Income Tax Act, 1961 — Section 268A, 268A
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 34 of 79
High Courts29 Jun 2011Allowed
Sugam Construction Private Ltd. and Another Vs Ushakant Naranbhai Patel and Others
Gujarat High Court · (2012) 107 CLA 219 : (2012) 2 CompLJ 332 : (2011) 3 GLH 468
Companies Act, 1956 — Section 10(F), 10E, 169, 284, 397
High Courts29 Jun 2011Dismissed
Dahiben and Others Vs State of Gujarat and 1
Gujarat High Court · (2011) 06 GUJ CK 0020
Bombay Land Revenue Code, 1879 — Section 135JConstitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114, 35, 74, 90
High Courts28 Jun 2011Dismissed
Commissioner of C. Ex., Cus. and S.T., Vapi Vs Guardian Plasticote Ltd.
Gujarat High Court · (2011) 273 ELT 189 : (2012) 34 STT 310
High Courts28 Jun 2011Dismissed
Oriental Insurance Co. Ltd. Vs Minor Ramesh through Guardian Ranchhodji D. Thakore and Others
Gujarat High Court · (2011) 4 TAC 478
High Courts28 Jun 2011Dismissed
C.C.E. and C., Vadodara-I Vs Gujarat Intelligence Security (India)
Gujarat High Court · (2011) 24 STR 167
Finance Act, 1994 — Section 75, 76, 78
High Courts24 Jun 2011Dismissed
Veljibhai Gagubhai Dhamsaniya Patel Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
High Courts24 Jun 2011Allowed
Darshan Vinodray Parikh and Others Vs State of Gujarat and Another
Gujarat High Court · (2012) 3 DMC 622
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B
High Courts24 Jun 2011Dismissed
Subhadraben R. Valand Vs State of Gujarat and Others
Gujarat High Court · (2011) 06 GUJ CK 0030
Constitution of India, 1950 — Article 226
High Courts24 Jun 2011
Butani Cotton Industries Vs State of Gujarat and Others
Gujarat High Court · (2013) 57 VST 59
Constitution of India, 1950 — Article 226, 227Gujarat Sales Tax Act, 1969 — Section 12, 13, 32, 49, 49(2)
High Courts23 Jun 2011Allowed
Ambardi Seva Sahkari Mandali Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 06 GUJ CK 0069
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 81, 81(A), 84, 84(10), 85
High Courts23 Jun 2011Allowed
Khatri Surendrakumar Kantilal Vs State of Gujarat and Another
Gujarat High Court · (2011) 06 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Jun 2011
Oriental Insurance Co. Ltd. Vs Sunandaben Narendrakumar Joshi and Others
Gujarat High Court · (2012) 1 TAC 180
High Courts23 Jun 2011Dismissed
Munaf Isubhai Kaladiya Vs Union of India (UOI)
Gujarat High Court · (2011) 06 GUJ CK 0032
Constitution of India, 1950 — Article 14
High Courts23 Jun 2011Dismissed
Ravji Prabhudas Bhoi Vs Union of India (UOI) and Another
Gujarat High Court · (2011) 06 GUJ CK 0029
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 6
High Courts23 Jun 2011Dismissed
Mansuri Yusuf Abdul Rahaman Ismail and Another Vs Ramaben Gandhi and Others
Gujarat High Court · (2011) 06 GUJ CK 0027
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Jun 2011
Senior Superintendent of Post Office Vs Union of India
Gujarat High Court · (2011) 24 STR 168
Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 85, 85(3)
High Courts22 Jun 2011
State of Gujarat Vs Patel Amratbhai Shankarbhai
Gujarat High Court · (2012) 1 GLR 63
Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28
High Courts22 Jun 2011Dismissed
Shankarbhai Gamajibhai Koli and Others Vs Mulabhai Amdarsinh Koli and Others
Gujarat High Court · (2011) 06 GUJ CK 0062
Civil Procedure Code, 1908 (CPC) — Section 100, 100(3)
High Courts22 Jun 2011
Pradeep Kumar Nirankarnath Sharma Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 406, 70Penal Code, 1860 (IPC) — Section 120B, 217, 409Prevention of Corruption Act, 1988 — Section 11, 13(1), 7