High Courts20 Jun 2011Dismissed
Prahladbhai Manilal Parmar and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 06 GUJ CK 0070
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 36 of 79
High Courts20 Jun 2011
Devganga Traders Vs O.L. of Mahendra Mills Ltd. and Others
Gujarat High Court · (2011) 06 GUJ CK 0064
High Courts20 Jun 2011Allowed
Mukeshbhai Jaswantrai Joshi Vs Bhavangar Municipal Corporataion
Gujarat High Court · (2011) 06 GUJ CK 0041
Constitution of India, 1950 — Article 226
High Courts20 Jun 2011Allowed
Alkesh Pranjivanbhai Patel Vs Bhavnagar Municipal Corporation
Gujarat High Court · (2011) 06 GUJ CK 0040
Constitution of India, 1950 — Article 226
High Courts20 Jun 2011Dismissed
M.R. Mittal Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 06 GUJ CK 0031
Constitution of India, 1950 — Article 226, 32Limitation Act, 1963 — Section 3
High Courts20 Jun 2011Dismissed
Bhikhabhai Morabhai Parmar Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts17 Jun 2011Dismissed
Patel Hareshkumar Arvindbhai Vs State of Gujarat
Gujarat High Court · (2012) 1 GLR 300
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156, 156(1), 156(3)Penal Code, 1860 (IPC) — Section 114, 120B, 408, 463, 465
High Courts17 Jun 2011Allowed
Hindustan Inks and Resins Ltd. Vs Dy. CIT
Gujarat High Court · (2011) 06 GUJ CK 0050
Income Tax Act, 1961 — Section 68
High Courts17 Jun 2011Allowed
Jayaben Paghdal Vs State of Gujarat
Gujarat High Court · (2012) 1 GLR 31
High Courts16 Jun 2011Allowed
Sabbir Jamalbhai Mehtar Vs State of Gujarat and Others
Gujarat High Court · (2011) 06 GUJ CK 0028
Constitution of India, 1950 — Article 14, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 174(1), 176(1), 176(4), 190Penal Code, 1860 (IPC) — Section 120B, 121A, 123, 307, 323
High Courts16 Jun 2011Allowed
Rajubhai Pithabhai Vala Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 GLH 42
Arms Act, 1959 — Section 25(1), 25(1)(B)(A)Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 202, 438, 439(2)
High Courts15 Jun 2011Dismissed
Ajaysing Jagramsing Yadav Vs State of Gujarat and Another
Gujarat High Court · (2011) 2 GLR 1715 : (2011) 7 RCR(Criminal) 2415
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 8, 9Penal Code, 1860 (IPC) — Section 201, 302, 331, 34, 394
High Courts15 Jun 2011
Sadhana Cinema Vs State of Gujarat and Another
Gujarat High Court · (2012) 47 VST 532
Constitution of India, 1950 — Article 226Gujarat Entertainment Tax Act, 1977 — Section 9(1), 9(3)
High Courts15 Jun 2011Dismissed
Liliben Through Power of Attorney and Others Vs Ramilaben Patel
Gujarat High Court · (2012) 2 GLH 308
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts15 Jun 2011Dismissed
Vala Bhavnaben and Others Vs Dineshbhai Manjibhai Hirapara and Others
Gujarat High Court · (2012) 2 GLH 71
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 14, 31, 32, 33, 42
High Courts15 Jun 2011
Employees'' Provident Fund Organigation Vs Rollwell Forge Limited and another
Gujarat High Court · (2011) 131 FLR 525
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 5Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 14(B), 3, 7, 7(A)
High Courts15 Jun 2011Dismissed
Dilipsinh Umedsinh Jadeja Vs State of Gujarat
Gujarat High Court · (2011) 2 GLR 1696 : (2011) 7 RCR(Criminal) 2354
Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 313, 43Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts14 Jun 2011Allowed
Pioma Industries Vs Union of India
Gujarat High Court · (2011) 273 ELT 54
Central Excises and Salt Act, 1944 — Section 11B, 35F, 37BConstitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 214, 240, 244, 40
High Courts14 Jun 2011Dismissed
Jaysukhbhai Jivrajbhai Dhanani and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 3 GLR 2151
Constitution of India, 1950 — Article 20(2), 227Criminal Procedure Code, 1973 (CrPC) — Section 136, 154, 155(3), 156, 156(3)Foreign Exchange Regulation Act, 1973 — Section 23, 23(3), 23B, 8(2)
High Courts13 Jun 2011Dismissed
Roopsinh Hirajibhai Sadat Vs State of Gujarat and Others
Gujarat High Court · (2011) 06 GUJ CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 114, 302, 34