High Courts05 Feb 2008Dismissed

Jigar Mayurbhai Shah Vs State of Gujarat

Gujarat High Court · (2008) CriLJ 2750 : (2008) 2 GLR 1134

Criminal Procedure Code, 1973 (CrPC) — Section 437(6)Information Technology Act, 2000 — Section 65Penal Code, 1860 (IPC) — Section 120, 420, 465, 468, 471
High Courts05 Feb 2008Dismissed

Bharatbhai Dhanjibhai Modi Vs Collector and Others

Gujarat High Court · AIR 2008 Guj 106 : (2008) 1 GLH 772 : (2008) 2 GLR 1128

Constitution of India, 1950 — Article 14, 141, 21, 226, 243GGujarat Municipalities Act, 1963 — Section 11(1), 38(1)Medical Termination of Pregnancy Act, 1971 — Section 3(2)
High Courts05 Feb 2008Allowed

Soham Sanatbhai Shukla Vs State of Gujarat and Others

Gujarat High Court · AIR 2008 Guj 86 : (2008) 1 GLH 547 : (2008) 2 GLR 1551

Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11, 11(1), 11(2), 11(4)Hindu Adoptions and Maintenance Act, 1956 — Section 9(4)Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9