COURT ARCHIVE

Gujarat High Court judgments, 2008

1,047 judgments · page 49 of 53

High Courts29 Jan 2008Dismissed

Ahmedabad Jupiter Textile Mills Vs Mamlatdar and Others

Gujarat High Court · (2008) 118 FLR 285 : (2008) 1 GLH 352 : (2008) 2 GLR 1393

Gratuity Rules, 1989 — Rule 27, 3Payment of Gratuity Act, 1972 — Section 14, 2, 4, 4(5), 4(6)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(3), 22(4)

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High Courts29 Jan 2008

Commissioner of Income Tax Vs Gandhinagar Bottling (P) Ltd.

Gujarat High Court · (2008) 01 GUJ CK 0028

Income Tax Act, 1961 — Section 139

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High Courts29 Jan 2008

Commissioner of Income Tax Vs Lok Prakashan Ltd.

Gujarat High Court · (2008) 01 GUJ CK 0025

Income Tax Act, 1961 — Section 36

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High Courts29 Jan 2008

Apoorva Tulsibhai Parmar Vs The State of Gujarat and Others

Gujarat High Court · (2008) 01 GUJ CK 0023

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High Courts29 Jan 2008

Commissioner of Income Tax Vs Kashiram Textile Mills (P) Ltd.

Gujarat High Court · (2008) 01 GUJ CK 0017

Income Tax Act, 1961 — Section 271B, 273B, 44AB

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High Courts29 Jan 2008

New India Assurance Co. Ltd. Vs Piyushkumar Jayantilal Shah and Others

Gujarat High Court · (2008) 01 GUJ CK 0011

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High Courts29 Jan 2008

Commissioner of Income Tax Vs Kutch Minerals

Gujarat High Court · (2008) 01 GUJ CK 0006

Income Tax Act, 1961 — Section 43B

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High Courts29 Jan 2008

Commissioner of Income Tax Vs L.N. Talkies

Gujarat High Court · (2008) 01 GUJ CK 0005

Income Tax Act, 1961 — Section 263

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High Courts28 Jan 2008Allowed

Veekee Developers Pvt. Ltd. and Another Vs State of Gujarat and Others

Gujarat High Court · AIR 2008 Guj 76 : (2008) 1 GLH 369 : (2008) 2 GLR 1027

Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11(2), 17A(2)

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High Courts28 Jan 2008Dismissed

Nareshchandra Ramprasad Raja President of Samagra Gujarat Vs Gajendra Shukhlal Patel and Others

Gujarat High Court · (2008) 1 GLH 305

Bombay Civil Courts Act, 1869 — Section 12, 12A, 13Bombay Public Trusts Act, 1950 — Section 11, 2(4), 5, 6, 7Gujarat Civil Courts Act, 2005 — Section 4, 4(1), 4(2), 4(3)

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High Courts28 Jan 2008Allowed

Naranbhai Shamalbhai Patel Vs The Vice Chancellor and Others

Gujarat High Court · (2008) 01 GUJ CK 0034

Constitution of India, 1950 — Article 14

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High Courts25 Jan 2008Dismissed

Medical Officer and Another Vs Naranbhai Dharmabhai Prajapati

Gujarat High Court · (2008) 1 GLH 328 : (2008) 1 GLR 821

Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A, 26A(1), 26A(2), 26BIndustrial Disputes Act, 1947 — Section 1(3), 10, 30

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High Courts25 Jan 2008Allowed

The State of Gujarat Vs Dinesh M.N. (S.P.)

Gujarat High Court · (2008) 3 GLR 2173

Arms Act, 1959 — Section 25(1), 27, 27ABombay Police Act, 1951 — Section 135(1)Constitution of India, 1950 — Article 136

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High Courts25 Jan 2008Allowed

Bhagwanbhai Bababhai Smarak Education Trust and Another Vs State of Gujarat and Others

Gujarat High Court · (2008) 2 GLH 64

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High Courts25 Jan 2008

Procurite Exports Pvt. Ltd. Vs I.D.B.I. Bank Ltd. and Others

Gujarat High Court · (2008) 01 GUJ CK 0037

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4)

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High Courts25 Jan 2008Allowed

The State of Gujarat Vs Dr. Narendra K. Amin

Gujarat High Court · (2008) 01 GUJ CK 0020

Arms Act, 1959 — Section 25(1), 27ABombay Police Act, 1951 — Section 135(1)Constitution of India, 1950 — Article 136

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High Courts25 Jan 2008Allowed

Hind Mosaic and Cement Works and Another Vs Shree Sahjanand Trading Corporation and Another

Gujarat High Court · (2008) 37 PTC 128

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 — Section 104, 107(1), 2, 3, 48Patents and Designs Act, 1911 — Section 26(1)

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High Courts24 Jan 2008