High Courts11 Feb 2008Dismissed
New India Assurance Co. Ltd. Vs Manishaben Mahendra @ Shanker Joshi and Others
Gujarat High Court · (2009) ACJ 1861
Motor Vehicles Act, 1988 — Section 140, 146, 147(1), 149, 149(1)
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 46 of 53
High Courts11 Feb 2008Dismissed
Asha M. Barasara Vs Gujarat Public Service Commission and Others
Gujarat High Court · (2008) 3 GLR 2462
Constitution of India, 1950 — Article 309
High Courts11 Feb 2008
Uttamsingh Jodhsingh Ahaluwalia Vs Jagzitkaur Giansingh Ahaluwalia and Another
Gujarat High Court · (2008) 1 GLR 643
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Partnership Act, 1932 — Section 14
High Courts11 Feb 2008
Commissioner of Income Tax Vs Bombay Conductors and Electricals Ltd.
Gujarat High Court · (2008) 301 ITR 328
Income Tax Act, 1961 — Section 256(1), 269SS, 271D, 273B
High Courts11 Feb 2008Dismissed
New India Assurance Co. Ltd. Vs Arvindbhai Motibhai Pagi and Others
Gujarat High Court · (2008) 1 GLH 763
Motor Vehicles Act, 1939 — Section 110D, 110D, 95(2)
High Courts11 Feb 2008
Commissioner of Income Tax Vs Office of The Official Liquidator
Gujarat High Court · (2008) 165 CTR 218 : (2009) 316 ITR 181
Income Tax Act, 1961 — Section 35B, 35D, 41, 43B
High Courts08 Feb 2008Dismissed
P.S. Patel Vs State Bank of Saurashtra
Gujarat High Court · (2008) 2 GLH 260
Banking Regulation Act, 1949 — Section 10, 10(1), 10(l)(a), 5Constitution of India, 1950 — Article 14, 215, 226, 311, 51AContempt of Courts Act, 1971 — Section 11, 12, 2(c)
High Courts08 Feb 2008Dismissed
Hitubha C. Zala Vs State of Gujarat and Another
Gujarat High Court · (2008) 2 GLR 1412
Bombay Police Act, 1951 — Section 25Bombay State Reserve Police Force Rules, 1959 — Rule 47(5), 6.1Constitution of India, 1950 — Article 14, 226
High Courts08 Feb 2008Dismissed
State of Gujarat Vs Prajapati Amratlal Natvarlal
Gujarat High Court · (2008) 1 GLH 631 : (2008) 1 GLR 765
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 11(1), 11(2A), 13(2), 13(2B), 16Prevention of Food Adulteration Rules, 1955 — Rule 14, 16, 4, 4(4)
High Courts08 Feb 2008Dismissed
Ganpat Mohanbhai Vasava Vs Additional Development Commissioner and Others
Gujarat High Court · AIR 2008 Guj 88 : (2008) 2 GLH 342 : (2008) 1 GLR 844
Constitution of India, 1950 — Article 226, 227Gujarat Panchayats (Amendment) Act, 1993 — Section 57, 57(1), 57(2), 57(3)
High Courts08 Feb 2008
Special Land Acquisition Officer Vs Bholabhai Ramjibhai and Another
Gujarat High Court · (2008) 02 GUJ CK 0104
Land Acquisition Act, 1894 — Section 11, 23(1), 23(1A), 23(2), 28
High Courts08 Feb 2008Dismissed
Chandrikaben R. Patel Vs State of Gujarat and Others
Gujarat High Court · (2008) 02 GUJ CK 0066
High Courts08 Feb 2008
Vithalbhai Chhaganbhai (Since Decd.) Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 656 : (2008) 1 GLH 655
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 185, 185(1), 185(2)Gujarat Panchayats Act, 1961 — Section 98(1)
High Courts08 Feb 2008
Patel Neha Dilipbhai Vs Veer Narmad South Gujarat University and Another
Gujarat High Court · (2008) 02 GUJ CK 0038
High Courts08 Feb 2008
Kishore Laxminarayan Biyani Vs State of Gujarat and Another
Gujarat High Court · (2008) 27 CriminalCC 187
Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(2)
High Courts07 Feb 2008Dismissed
Imranuddin Riyazuddin Malik Vs Sheikh Abdulhamid Abdulrashid and Others
Gujarat High Court · (2008) 02 GUJ CK 0102
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 359, 5(11)Evidence Act, 1872 — Section 106
High Courts07 Feb 2008Allowed
Sarvoday Charitable Trust Vs Gujarat University and Another
Gujarat High Court · (2008) 2 GLR 1760
Constitution of India, 1950 — Article 19 19(1), 19(6), 21A, 226Gujarat University Act, 1949 — Section 39Maharashtra Universities Act, 1994 — Section 82, 83
High Courts07 Feb 2008Allowed
Ajitsinh Andubha Vs Spl. Laq Officer and Another
Gujarat High Court · (2008) 02 GUJ CK 0034
Land Acquisition Act, 1894 — Section 4, 6
High Courts07 Feb 2008Allowed
Pandya Jaswantray Kalyanbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 02 GUJ CK 0030
Constitution of India, 1950 — Article 14, 16
High Courts07 Feb 2008Dismissed
Gujarat State Road Transport Corporation Vs Kamleshwar Rameshwar Sharma and Another
Gujarat High Court · (2008) 2 GLH 595
Motor Vehicles Act, 1988 — Section 173