High Courts20 Feb 2008Dismissed
Vasudevbhai Ambaram Chikhalia and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 02 GUJ CK 0072
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 44 of 53
High Courts20 Feb 2008Dismissed
Regional Manager Vs Nilaben Suresh Sanghvi
Gujarat High Court · (2008) 02 GUJ CK 0062
High Courts20 Feb 2008Allowed
Ratiya Sev Sahakari Mandli Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2008) 02 GUJ CK 0048
High Courts20 Feb 2008Allowed
State of Gujarat and Another Vs Smita Paul Shastri and Others
Gujarat High Court · (2008) 02 GUJ CK 0043
Constitution of India, 1950 — Article 226Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 11B
High Courts20 Feb 2008
The Kalupur Commercial Co-Operative Bank Ltd. Vs O.L. of Navrang Synthfab Pvt. Ltd. and Others
Gujarat High Court · (2008) 143 CompCas 115 : (2008) 3 CompLJ 390
Companies Act, 1956 — Section 125, 141, 536(2)
High Courts19 Feb 2008
Commissioner of Income Tax Vs Pankaj Dhirajlal Dhruve
Gujarat High Court · (2008) 305 ITR 332
Income Tax Act, 1961 — Section 143, 263
High Courts19 Feb 2008
Shivshankar Harjivanrai Joshi (deceased by L.Rs.) Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 2908 : (2008) 3 GLR 2669
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 378(1)(3), 394, 394(2)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts19 Feb 2008
Rasilaben Shivshankar Joshi and Others Vs State of Gujarat
Gujarat High Court · (2008) 1 GLH 766
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 394(1), 394(2)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts19 Feb 2008Allowed
Gujarat Maritime Board and Another Vs Musa Osman and Others
Gujarat High Court · (2008) 02 GUJ CK 0090
Gujarat Maritime Board Act, 1981 — Section 20(1)Payment of Gratuity Act, 1972 — Section 1(3)
High Courts19 Feb 2008
Commissioner of Income Tax Vs Dinesh Mills Ltd.
Gujarat High Court · (2008) 215 CTR 440 : (2008) 302 ITR 164
Income Tax Act, 1961 — Section 256(1), 263, 43B
High Courts18 Feb 2008Allowed
Gujarat Industrial Development Corp. Vs J.B. International and Export and Another
Gujarat High Court · (2008) 02 GUJ CK 0103
Civil Procedure Code, 1908 (CPC) — Section 115, 16, 20Constitution of India, 1950 — Article 227
High Courts18 Feb 2008
Mundra International Container Terminal Pvt. Ltd. Vs Mundra Port and Special Economic Zone Ltd.
Gujarat High Court · (2008) 02 GUJ CK 0081
Civil Procedure Code, 1908 (CPC) — Section 80(2)Gujarat Maritime Board Act, 1981 — Section 107
High Courts18 Feb 2008
Dilipsinh Shankersinh Bihola Vs Vice Chancellor/Nodal Officer (Legal) and Others
Gujarat High Court · (2008) 02 GUJ CK 0063
High Courts18 Feb 2008
Saheli Synthetsics Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2008) 215 CTR 343 : (2008) 3 GLR 126
Income Tax Act, 1961 — Section 139, 14, 143(3), 147, 154Income Tax Rules, 1962 — Rule 6D
High Courts18 Feb 2008Dismissed
Vimal M. Rathod and Others Vs Gujarat Subordinate Service Selection Board and Others
Gujarat High Court · (2008) 02 GUJ CK 0028
Letters Patent Act, 1865 — Clause 15
High Courts15 Feb 2008
Kundal Seva Sahkari Mandli Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 663
High Courts15 Feb 2008Dismissed
Patel Sunilkumar Manubhai Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 572 : (2008) 1 GLR 690
Constitution of India, 1950 — Article 15(3), 16, 16(1), 16(4)
High Courts15 Feb 2008Allowed
Ramnikbhai Mavjibhai and Others Vs State of Gujarat and Another
Gujarat High Court · (2008) 02 GUJ CK 0070
Bombay Land Revenue Code, 1879 — Section 135DConstitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 31
High Courts15 Feb 2008Dismissed
Deputy Executive Engineer and Another Vs Surabhai Motibhai Chavda
Gujarat High Court · (2008) 02 GUJ CK 0033
Constitution of India, 1950 — Article 12, 136, 14, 226, 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A, 26BIndustrial Disputes Act, 1947 — Section 25F, 25G, 25H, 29
High Courts15 Feb 2008Allowed
Sharada Education Trust Vs State of Gujarat and Others
Gujarat High Court · (2008) 02 GUJ CK 0026
National Council for Teacher Education Act, 1993 — Section 14, 14(6), 32(2)