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Gujarat High Court judgments, 2008

1,047 judgments · page 45 of 53

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High Courts15 Feb 2008Allowed

District Primary Education Officer and Others Vs Dakshaben L. Pandya and Others

Gujarat High Court · (2008) 2 GLH 1 : (2008) 1 GLH 2 : (2008) 2 GLR 1592

Constitution of India, 1950 — Article 226Gujarat Panchayat Service (Recruitment of Primary Teachers) Rules, 1970 — Rule 14, 4Gujarat Panchayats Act, 1961 — Section 323
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High Courts14 Feb 2008Allowed

Director General of Police and Another Vs B.C. Wadhwana

Gujarat High Court · (2008) 02 GUJ CK 0095

Constitution of India, 1950 — Article 226
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High Courts14 Feb 2008Allowed

Parshottambhai Karshanbhai Surani and Others Vs Chandrikaben Karshanbhai Surani and Another

Gujarat High Court · (2008) 02 GUJ CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 173, 190Penal Code, 1860 (IPC) — Section 114, 406, 420, 467, 468
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High Courts14 Feb 2008Dismissed

Nagjibhai Ambalal Suthar Vs President and Others

Gujarat High Court · (2008) 02 GUJ CK 0047

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High Courts14 Feb 2008

Arvindbhai Chimanbhai Padhiyar Vs State of Gujarat and Others

Gujarat High Court · (2008) 3 GLR 2149

Constitution of India, 1950 — Article 14, 19(1), 21, 226
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High Courts13 Feb 2008Dismissed

Ayar Rupa Karsan and Others Vs Jilubhai and Others

Gujarat High Court · (2008) 1 GLH 655

Motor Vehicles Act, 1939 — Section 110D, 110D
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High Courts13 Feb 2008

Commissioner of Income Tax Vs Startronics Enterprises (P) Ltd.

Gujarat High Court · (2008) 02 GUJ CK 0125

Income Tax Act, 1961 — Section 256, 263, 32A, 80I
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High Courts13 Feb 2008

Commissioner of Income Tax Vs Digvijay Cement Co. Ltd.

Gujarat High Court · (2008) 305 ITR 267

Income Tax Act, 1961 — Section 143(3), 154, 256(2), 43(1)
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High Courts13 Feb 2008Dismissed

Life Isnurance Employee''s Association Vs Chairman and Others

Gujarat High Court · (2008) 02 GUJ CK 0105

Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 30(2), 56(2)
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High Courts13 Feb 2008Dismissed

Ashwinkumar Kantilal Shah Vs State of Gujarat and Others

Gujarat High Court · (2008) 02 GUJ CK 0093

Bombay Land Revenue Code, 1879 — Section 135DCivil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
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High Courts13 Feb 2008Allowed

Manharbhai Muljibhai Kakadia and Others Vs Stae of Gujarat and Others

Gujarat High Court · (2008) 02 GUJ CK 0027

Constitution of India, 1950 — Article 227
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High Courts13 Feb 2008

Daxaben Ramabhai Patel and Others Vs Dy Director of Education and Others

Gujarat High Court · (2008) 02 GUJ CK 0023

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High Courts13 Feb 2008

N.P. Patel Vs State of Gujarat and Another

Gujarat High Court · (2008) 02 GUJ CK 0022

Constitution of India, 1950 — Article 14, 16Gujarat Lower Revenue Qualifying Examination Rules, 1978 — Rule 5, 7
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High Courts12 Feb 2008Allowed

B.I.F.R. Vs CMD, APS Star Industries Ltd. and Others

Gujarat High Court · (2009) 152 CompCas 302 : (2008) 83 SCL 239

Companies Act, 1956 — Section 17(2), 17(3), 18, 20, 391Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
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High Courts12 Feb 2008Dismissed

Chauhan Mehbub Osman Vs State of Gujarat

Gujarat High Court · (2008) 118 FLR 929 : (2008) 3 LLJ 484

Apprentices Act, 1961 — Section 18
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High Courts12 Feb 2008

Fairdeal Filaments Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (2008) 219 CTR 351 : (2008) 302 ITR 173

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 256(1), 80I
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High Courts12 Feb 2008

Commissioner of Income Tax Vs Gurubachhan Singh J. Juneja

Gujarat High Court · (2008) 215 CTR 509 : (2008) 302 ITR 63 : (2008) 171 TAXMAN 406

Income Tax Act, 1961 — Section 132, 256(1)
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High Courts12 Feb 2008Dismissed

Varshaben Panchabhai Nakum Vs State of Gujarat and Others

Gujarat High Court · (2008) 1 GLR 799

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High Courts12 Feb 2008Allowed

Union of India (UOI) and Others Vs Munia Narendra Kumar Prabhat Singh (Son) and Others

Gujarat High Court · (2008) 02 GUJ CK 0009

Constitution of India, 1950 — Article 311(2)
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High Courts11 Feb 2008

Rameshbhai C. Patel Vs M.D. Chauhan, Official Liquidator Visnagar Nagrik Sahkari Bank Ltd. and Others

Gujarat High Court · (2008) 1 GLR 756

Bombay Industrial Relations Act, 1946 — Section 78, 79
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