COURT ARCHIVE

Gujarat High Court judgments, 2007

695 judgments · page 22 of 35

High Courts25 Apr 2007Allowed

A.N. Puniwala Vs Bank of India and Others

Gujarat High Court · (2007) 3 GLR 2143

Bank of India (Employees) Pension Regulations, 1995 — Regulation 33, 33(1), 33(2)Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4

Read judgment

High Courts25 Apr 2007Allowed

Rahimbhai Adambhai Tarakvadiya Vs State of Gujarat and Another

Gujarat High Court · (2007) CriLJ 3443 : (2008) 1 GLR 222

Bombay Animal Preservation Act, 1954 — Section 50, 54, 56Motor Vehicles Act, 1988 — Section 177, 192, 66(1)Prevention of Cruelty to Animals Act, 1960 — Section 11

Read judgment

High Courts25 Apr 2007

Logos Mission Higher Secondary School Vs State of Gujarat and Others

Gujarat High Court · (2007) 04 GUJ CK 0032

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 207, 207(2)

Read judgment

High Courts25 Apr 2007

Ramanlal Chhotalal Sanghavi Vs State of Gujarat

Gujarat High Court · (2007) 27 GLH 382

Criminal Procedure Code, 1973 (CrPC) — Section 18, 313, 374, 386Evidence Act, 1872 — Section 4Land Acquisition Act, 1894 — Section 11, 18, 4, 5A, 5A

Read judgment

High Courts24 Apr 2007Dismissed

Ramkishan Ramdhari Yadav Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 120B, 401, 406, 420

Read judgment

High Courts24 Apr 2007

Jayant Vegoils and Chemicals Pvt. Ltd. Vs A.P.M.C. Vadodara and Others

Gujarat High Court · (2007) 04 GUJ CK 0033

Gujarat Agricultural Produce Markets Act, 1963 — Section 2, 28, 48, 6(3)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 48, 48(1), 48(2), 49, 49(1)Sales of Goods Act, 1930 — Section 19, 20, 21, 22

Read judgment

High Courts24 Apr 2007

Shah Forum Umeshbhai (Minor) Vs Justice R.J. Shah (Retd.) Admission Committee (Medical) and Others

Gujarat High Court · (2007) 04 GUJ CK 0024

Constitution of India, 1950 — Article 141, 142

Read judgment

High Courts24 Apr 2007Allowed

Kabhaibhai Deshaibhai Rathod Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 376, 506(2)

Read judgment

High Courts23 Apr 2007Allowed

Jagdishsinh Umdedsinh Zala Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0057

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 201, 302

Read judgment

High Courts23 Apr 2007

Vasudev Chunilal Pancholi (Decd.) through his heirs Narhari Vasudev Pancholi and Others Vs Land Acquisition Officer (on Special Duty) and Others

Gujarat High Court · (2007) 3 GLR 2280

Land Acquisition Act, 1894 — Section 4, 6, 9

Read judgment

High Courts23 Apr 2007Allowed

Vankar Ganeshbhai Nanjibhai Vs Balubha Mohbatsinh and Others

Gujarat High Court · (2007) 27 GLH 111 : (2007) 2 GLR 1658

Gujarat Agricultural Lands Ceiling Act, 1960 — Section 25, 35, 37

Read judgment

High Courts20 Apr 2007Dismissed

Pandya Bhikhbhai Manilal and Others Vs State of Gujarat and Others

Gujarat High Court · (2007) 04 GUJ CK 0061

Bombay Land Revenue Code, 1879 — Section 65Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5, 5A(2), 6, 9

Read judgment

High Courts20 Apr 2007Allowed

GSRTC Vs Pratapsinh Chaturbhai Zala

Gujarat High Court · (2007) 04 GUJ CK 0042

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A

Read judgment

High Courts18 Apr 2007Dismissed

GB Corporation Vs JK Synthetics Limited and Others

Gujarat High Court · (2007) 04 GUJ CK 0027

Arbitration and Conciliation Act, 1996 — Section 18, 22, 4, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

Read judgment

High Courts18 Apr 2007

The Special Land Acquisition Officer and Another Vs Shri Kaniramji Kalyandashji Mahnat and Manager of

Gujarat High Court · (2007) 04 GUJ CK 0011

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 23(1), 24, 4(1), 5

Read judgment

High Courts18 Apr 2007Dismissed

Parshottam Virji Patel and Another Vs Harijan Ramji Ruda and Others

Gujarat High Court · (2008) ACJ 1225 : (2007) 2 GLR 1695

Read judgment

High Courts17 Apr 2007

Akshaykumar alias Chako Natvarbhai Panchal Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0053

Penal Code, 1860 (IPC) — Section 363, 366, 376, 511

Read judgment

High Courts17 Apr 2007Dismissed

Jayantilal Laljibhai Kotecha Vs Union of India (UOI) and Others

Gujarat High Court · (2007) 3 GLR 2764

Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 109, 114, 34, 477APrevention of Corruption Act, 1988 — Section 13(1), 13(2)

Read judgment

High Courts17 Apr 2007Allowed

Raysangbhai Motibhai Parmar and Others Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0014

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302

Read judgment

High Courts17 Apr 2007Dismissed

The State of Gujarat and Another Vs Valiben Savjibhai

Gujarat High Court · (2007) 04 GUJ CK 0005

Evidence Act, 1872 — Section 114Industrial Disputes (Gujarat) Rules, 1966 — Rule 81Industrial Disputes Act, 1947 — Section 10, 2, 25B, 25F, 25G

Read judgment