High Courts01 May 2007
Jayaben Vs District Collector and Others
Gujarat High Court · (2008) 1 GLR 202
Bombay Land Revenue Code, 1879 — Section 67Gujarat Land Revenue Rules, 1972 — Rule 9, 91
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 21 of 35
High Courts01 May 2007Allowed
Gujarat Industrial Developmentcorporation Vs Parvatiben Vitthaldas and Others
Gujarat High Court · (2007) 05 GUJ CK 0022
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
High Courts01 May 2007
Vikramsinh Ramaji Vaghela Vs State of Gujarat and Another
Gujarat High Court · (2007) 05 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 114, 302, 498A
High Courts01 May 2007Allowed
Jashwantsinh I. Vaghela Vs State of Gujarat
Gujarat High Court · (2007) 05 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 374, 386Evidence Act, 1872 — Section 114Prevention of Corruption Act, 1947 — Section 13(1), 13(2), 20, 4, 4(1)
High Courts01 May 2007Dismissed
Ravjibhai Prabhudas Patel Vs Additional Collector and Competent Authority, U.L.C.
Gujarat High Court · (2007) 2 GLR 1690
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 20, 21
High Courts01 May 2007
GSRTC Vs Jaimalsing Kesarji Bhatti
Gujarat High Court · (2007) 05 GUJ CK 0007
Payment of Gratuity Act, 1972 — Section 4(6)
High Courts01 May 2007Allowed
Sumandeep Charitable Trust Vs State of Gujarat
Gujarat High Court · (2008) 1 GLR 148
Constitution of India, 1950 — Article 226Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and increase of Admission Capacity in Dental Colleges) Regulations, 2006 — Regulation 6(1), 6(2)Dentists Act, 1948 — Section 20
High Courts30 Apr 2007Dismissed
Vinubha Balvantsinh Solanki and Others Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0051
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts30 Apr 2007
J.M. Baxi and Co. Vs Kandla Port Trust
Gujarat High Court · (2007) 3 GLR 2264
Major Port Trusts Act, 1963 — Section 56
High Courts30 Apr 2007
AMI Pigments Pvt. Ltd. and Others Vs State of Gujarat and Another
Gujarat High Court · (2009) 22 VST 569
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 13Central Sales Tax Act, 1956 — Section 8(1), 8(3), 8(5)Constitution of India, 1950 — Article 226, 32
High Courts30 Apr 2007Dismissed
Ramtubhai Nanajibhai Thakor Vs State of Gujarat and Another
Gujarat High Court · (2007) 04 GUJ CK 0021
Penal Code, 1860 (IPC) — Section 302, 304
High Courts27 Apr 2007
National Insurance Co. Vs Versi Lakha Koli and Others
Gujarat High Court · (2007) 04 GUJ CK 0064
Motor Vehicles Act, 1988 — Section 163, 163A, 166, 168, 173
High Courts27 Apr 2007Dismissed
Mohd. Ilyas @ Ijju Babumiya Shaikh and Another Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0058
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts27 Apr 2007
Thakore Nilesh Shishirbhai Vs Gujarat Secondary Education Board and Others
Gujarat High Court · (2007) 3 GLR 2276
Constitution of India, 1950 — Article 226Gujarat Secondary Education Act, 1972 — Section 54Gujarat Secondary Education Regulations, 1974 — Regulation 12A
High Courts27 Apr 2007Allowed
Global Cement Ltd. (HMP Cement Ltd.) Vs Cement Workers'' Mandal and Others
Gujarat High Court · (2007) 04 GUJ CK 0001
High Courts26 Apr 2007Dismissed
Vinodkumar Chandrasinh Jain Marvadi Vs The State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0054
Penal Code, 1860 (IPC) — Section 397
High Courts26 Apr 2007
Ratnaji Bijolji Thakore Vs State of Gujarat
Gujarat High Court · (2007) 04 GUJ CK 0050
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 300, 302, 304, 504
High Courts26 Apr 2007
National Insurance Company Vs Laxmanbhai Meraman Koli and Others
Gujarat High Court · (2007) 04 GUJ CK 0029
Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 166
High Courts26 Apr 2007Dismissed
Kamuben and Others Vs Gujarat Industrial Developmentcorporation and Others
Gujarat High Court · (2007) 04 GUJ CK 0010
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17A, 4, 5A, 5A(2), 6
High Courts25 Apr 2007Allowed
Ukabhai Jivabhai Kanjaria Vs State of Gujarat and Others
Gujarat High Court · (2007) 04 GUJ CK 0041
Constitution of India, 1950 — Article 226, 329Gujarat Agricultural Produce Markets Act, 1963 — Section 11(1)