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Gujarat High Court judgments, 2007

695 judgments · page 20 of 35

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High Courts11 May 2007Dismissed

Spl. LAQ officer and Another Vs Husenbhai Aliarakhabhai and Others

Gujarat High Court · (2007) 05 GUJ CK 0020

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 4, 4(1)
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High Courts10 May 2007Allowed

Amrishbhai Manubhai Brahmbhatt and Another Vs State of Gujarat

Gujarat High Court · (2007) CriLJ 3651

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 376, 394Prevention of Corruption Act, 1988 — Section 12, 13, 13(1), 13(2), 7
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High Courts10 May 2007Dismissed

Gulabsinh Balusinh Parmar Vs State of Gujarat

Gujarat High Court · (2007) CriLJ 3468

Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 302, 307, 498A
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High Courts09 May 2007Dismissed

Spl. LAQ Officer and Another Vs Kalaji Lakhaji and Others

Gujarat High Court · (2007) 05 GUJ CK 0019

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 4, 4(1)
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High Courts09 May 2007Dismissed

Spl. LAQ Officer and Another Vs Navalsang Dhirubhai and Others

Gujarat High Court · (2007) 05 GUJ CK 0018

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 4, 4(1)
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High Courts09 May 2007Dismissed

Keshaji Hiraji Parmar Vs State of Gujarat

Gujarat High Court · (2007) 05 GUJ CK 0016

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High Courts08 May 2007Dismissed

Spl. LAQ Officer and Another Vs Jatubha Murubha Chauhan and Others

Gujarat High Court · (2007) 05 GUJ CK 0017

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 4, 4(1)
Read judgment
High Courts08 May 2007Allowed

Samantbhai Mayabhai Koli Vs State of Gujarat

Gujarat High Court · (2007) 05 GUJ CK 0015

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302
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High Courts08 May 2007Allowed

Rajendra Dalichand Koticha and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 2007 Guj 181 : (2007) 2 GLR 1642

Constitution of India, 1950 — Article 329Gujarat Agricultural Produce Markets Act, 1963 — Section 11
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High Courts07 May 2007Dismissed

Greengold Timber Private Limited Vs Shipra Ocean Trade Pvt. Ltd.

Gujarat High Court · AIR 2007 Guj 157 : (2008) 1 GLR 251

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(1), Order 37 Rule 1(2), Order 37 Rule 2Constitution of India, 1950 — Article 227, 297
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High Courts07 May 2007Allowed

Bhikhaji Chaturji Thakore and Others Vs State of Gujarat and Another

Gujarat High Court · (2007) CriLJ 4539

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 408, 408(1), 408(2), 409Penal Code, 1860 (IPC) — Section 109, 114, 120B, 302, 34
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High Courts07 May 2007Dismissed

SPL. Land Acq. Officer and Another Vs Bhailal Dipubhai

Gujarat High Court · (2007) 05 GUJ CK 0005

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A, 5A(2)
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High Courts04 May 2007Allowed

SPL. Laq Officer Vs Dalvadi Amrutlbhai Vajabhai and Others

Gujarat High Court · (2007) 05 GUJ CK 0006

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 2, 4, 4(1), 5, 54
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High Courts04 May 2007Dismissed

Spl. Land Acq. Officer and Another Vs Jasvantlal Zinabhai and Another

Gujarat High Court · (2007) 05 GUJ CK 0002

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A
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High Courts04 May 2007

Dahyabhai Kanabhai Parmar Vs State of Gujarat and Another

Gujarat High Court · (2007) 27 GLH 686

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 294(b), 302, 323, 326
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High Courts03 May 2007

Pravinsinh Nathubha Gohil Vs State of Gujarat and Others

Gujarat High Court · (2007) 05 GUJ CK 0021

Constitution of India, 1950 — Article 226
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High Courts03 May 2007

Premilaben R. Jaishwal and Others Vs B.M. Jadeja and Others

Gujarat High Court · (2007) CriLJ 4165

Bombay Police Act, 1951 — Section 161Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 151, 154(3), 174, 176, 190
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High Courts02 May 2007Allowed

State of Gujarat Vs Kanubhai Ashabhai Patel and Others

Gujarat High Court · (2007) 27 GLH 450

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 325, 360, 377, 378Limitation Act, 1963 — Section 5
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High Courts02 May 2007Allowed

Bhanvarsingh Pukhrajsingh Chauhan Vs Gujarat Urja Vikas Nigam Ltd. and Another

Gujarat High Court · (2007) 115 FLR 882 : (2007) 2 GLR 2140 : (2008) 1 LLJ 701

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 17B, 33, 33(2)
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High Courts02 May 2007

Gujarat Industrial Development Corporation Vs Amarsang Madhusang and Others

Gujarat High Court · (2007) 05 GUJ CK 0023

Bombay Land Revenue Code, 1879 — Section 65Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 54
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