High Courts18 Jun 2007
Oriental Insurance Co. Ltd. and Another Vs Dineshchandra Vallabhbhai Patel (Decd.) through Taraben and Others
Gujarat High Court · (2007) 06 GUJ CK 0015
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 19 of 35
High Courts15 Jun 2007
Commissioner of Income Tax Vs Heinrich Wetting
Gujarat High Court · (2009) 221 CTR 83
High Courts15 Jun 2007Allowed
Oriental Bank of Commerce Vs Naresh Khushaldas Gangtani
Gujarat High Court · AIR 2007 Guj 172 : (2008) 1 GLH 665 : (2008) 1 GLR 171
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 15 Rule 1, Order 7 Rule 10, Order 7 Rule 11, 9Constitution of India, 1950 — Article 105, 105(2), 226, 227, 228Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 12, 13, 13(1), 13(2), 13(4)
High Courts15 Jun 2007Allowed
National Insurance Co. Ltd. Vs Kasam and Others
Gujarat High Court · (2008) ACJ 828
High Courts14 Jun 2007
A.P. Motors Ltd. Vs Harshadbhai Harishbhai Khatri and Another
Gujarat High Court · (2008) 116 FLR 1075
Criminal Procedure Code, 1973 (CrPC) — Section 345, 346, 348Industrial Disputes Act, 1947 — Section 11, 11(7)Penal Code, 1860 (IPC) — Section 193, 228
High Courts14 Jun 2007Dismissed
Devanshi Enterprise Vs Natraj Cinema and Others
Gujarat High Court · (2007) 06 GUJ CK 0045
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts14 Jun 2007
The State of Gujarat Vs Saurashtra Solvent Extractions Pvt. Ltd.
Gujarat High Court · (2007) 06 GUJ CK 0033
Gujarat Sales Tax Act, 1969 — Section 3(3), 67, 69, 7Gujarat Sales Tax Rules, 1970 — Rule 42
High Courts14 Jun 2007
The State of Gujarat Vs Sindh Ayurvedic Pharmacy
Gujarat High Court · (2007) 06 GUJ CK 0008
Gujarat Sales Tax Act, 1969 — Section 10, 18, 19A, 19B, 62
High Courts13 Jun 2007Dismissed
Executive Engineer (Stores) and Another Vs Harsha M. Jani
Gujarat High Court · (2007) 115 FLR 244
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 25B, 25F
High Courts13 Jun 2007Dismissed
Mafaji A Solanki Vs State of Gujarat
Gujarat High Court · (2007) CriLJ 3387 : (2008) 1 GLR 551
Criminal Procedure Code, 1973 (CrPC) — Section 202, 313, 374Penal Code, 1860 (IPC) — Section 114, 161, 218, 500Prevention of Corruption Act, 1947 — Section 5(2)
High Courts13 Jun 2007Allowed
Bashir Adamji Adat Vs State of Gujarat and Others
Gujarat High Court · AIR 2007 Guj 161 : (2007) 2 GLR 1820
Constitution of India, 1950 — Article 226, 329Gujarat Panchayats (Amendment) Act, 1993 — Section 13, 14, 16, 18, 19Representation of the People Act, 1950 — Section 20, 20(3), 20(6), 21, 22
High Courts13 Jun 2007Dismissed
Patina Trading Co. Pvt. Ltd. and Another Vs Dipakbhai Babulal Parekh, Sole Proprietor of
Gujarat High Court · (2007) 27 GLH 115
Bombay Police Act, 1951 — Section 27Civil Procedure Code, 1908 (CPC) — Order 29 Rule 2, Order 37 Rule 2, Order 37 Rule 3(2), Order 37 Rule 4, Order 5 Rule 17Constitution of India, 1950 — Article 226, 226(3), 227
High Courts13 Jun 2007Allowed
State of Gujarat Vs Dinesh S. Raval
Gujarat High Court · (2007) 115 FLR 784 : (2008) 2 LLJ 27
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts12 Jun 2007Dismissed
Muktaben Patel Vs State of Gujarat
Gujarat High Court · (2007) 06 GUJ CK 0029
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts12 Jun 2007Allowed
Ganesh Kesha Hanath Vs Kantaben Lakhman Hanath
Gujarat High Court · AIR 2007 Guj 165
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104Constitution of India, 1950 — Article 227Easements Act, 1882 — Section 15
High Courts12 Jun 2007Allowed
Amit M. Pathakji Sr. Manager (Mech.) and Another Vs Bhavnaben Amitkumar Pathakji
Gujarat High Court · AIR 2007 Guj 192 : (2007) 2 GLR 1833
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 1(3), Order 13 Rule 2, Order 13 Rule 2(2), Order 7 Rule 14Constitution of India, 1950 — Article 227
High Courts11 Jun 2007Allowed
Pandya Mahendrakumar Ambalal Vs Election Officer, Ambaji Gram Panchayat and Others
Gujarat High Court · AIR 2007 Guj 171 : (2008) 1 GLR 38
Constitution of India, 1950 — Article 243O
High Courts11 Jun 2007
Grace Paper Industries Ltd. Vs The State of Gujarat
Gujarat High Court · (2007) 06 GUJ CK 0034
Central Sales Tax Act, 1956 — Section 8(5)Gujarat Sales Tax Act, 1969 — Section 69Gujarat Sales Tax Rules, 1970 — Rule 42, 42(2), 42(4)
High Courts11 Jun 2007
Vijaykumar Shantilal Tadvi Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 935 : (2007) 3 GLR 2743
Criminal Procedure Code, 1973 (CrPC) — Section 389(3), 437, 439Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 7
High Courts14 May 2007Dismissed
Pragnesh Hariprasad Parikh Vs State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 2716
Bombay Police Act, 1951 — Section 147GCriminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 161(1), 167, 190Penal Code, 1860 (IPC) — Section 395, 397