COURT ARCHIVE

Gujarat High Court judgments, 2007

695 judgments · page 17 of 35

High Courts03 Jul 2007Allowed

Gujarat Flourochemicals Ltd. Vs Commissioner of Income Tax and Others

Gujarat High Court · (2007) 210 CTR 587 : (2008) 300 ITR 328

Constitution of India, 1950 — Article 226, 227, 265Contract Act, 1872 — Section 72Income Tax Act, 1961 — Section 214, 214(2), 237, 238, 239

Read judgment

High Courts03 Jul 2007Dismissed

Subhashbhai Bhanabhai Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (2008) 116 FLR 957 : (2007) 3 GLR 2588 : (2008) 1 LLJ 1025

Constitution of India, 1950 — Article 226, 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 66(4)Industrial Disputes Act, 1947 — Section 10, 2, 25(T), 31, 33(2)

Read judgment

High Courts02 Jul 2007Dismissed

Tukiya Bhai Lakshubhai Vs Deputy Executive Engineer

Gujarat High Court · (2007) 114 FLR 1139

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25B, 25B(1), 25B(2), 25F, 25G

Read judgment

High Courts02 Jul 2007Dismissed

Special Laq Officer and Another Vs Ranchhodbhai Fulabhai Patel

Gujarat High Court · (2007) 07 GUJ CK 0030

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)

Read judgment

High Courts02 Jul 2007

Lalshankar Ramjibhai Shrimali Vs Unjha Nagar Palika

Gujarat High Court · (2007) 114 FLR 1134

Industrial Disputes Act, 1947 — Section 17B

Read judgment

High Courts02 Jul 2007Dismissed

Morbi Nagar Palika (Nagar Sevasadan) Vs State of Gujarat and Others

Gujarat High Court · (2007) 115 FLR 1069

Constitution of India, 1950 — Article 141, 226, 227Industrial Disputes (Amendment) Act, 1950 — Section 33AIndustrial Disputes (Amendment) Act, 1956 — Section 33C

Read judgment

High Courts29 Jun 2007

State of Gujarat Vs Shailendra Kamalkishor Pande and Others

Gujarat High Court · (2008) CriLJ 953

Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 311, 397Evidence Act, 1872 — Section 136, 145, 146(1), 153, 155

Read judgment

High Courts29 Jun 2007

Santokben Sharmanbhai Jadeja Vs State of Gujarat

Gujarat High Court · (2007) CriLJ 4566 : (2007) 27 GLH 600

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 437, 482Penal Code, 1860 (IPC) — Section 114, 212, 302, 376, 394

Read judgment

High Courts29 Jun 2007Dismissed

Oriental Insurance Company Ltd. Vs Dakshben Indugiri Gosai and Others

Gujarat High Court · (2007) 06 GUJ CK 0013

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 147, 147(1), 149, 149(2)

Read judgment

High Courts29 Jun 2007Dismissed

Gopal Nandkishor Sharma Vs Manager, Nanavati Associates

Gujarat High Court · (2007) 114 FLR 1146

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A

Read judgment

High Courts28 Jun 2007

Ahir Karshan Kara and Others Vs State of Gujarat and Others

Gujarat High Court · (2007) 06 GUJ CK 0035

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 4, 4(1), 5A2, 6

Read judgment

High Courts28 Jun 2007Dismissed

Shivlalbhai Vaikunth and Another Vs State of Gujarat and Others

Gujarat High Court · (2007) 06 GUJ CK 0030

Civil Procedure Code, 1908 (CPC) — Section 152Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11, 13A, 13A(1), 18, 4(1)

Read judgment

High Courts27 Jun 2007Allowed

Suo-Motu-Proceeding Vs State of Gujarat and Others

Gujarat High Court · (2008) 1 BC 192 : (2007) 2 GLR 2267

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts27 Jun 2007

Hi-Rel Electronics Pvt. Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2007) 06 GUJ CK 0031

Bombay Land Revenue Code, 1879 — Section 152Constitution of India, 1950 — Article 226, 227Gujarat Value Added Tax Act, 2003 — Section 32, 45, 46, 62, 67

Read judgment

High Courts27 Jun 2007Dismissed