High Courts11 Jul 2007Dismissed
Mohit Madhubhai Patel and Others Vs The Gujarat University and Others
Gujarat High Court · (2007) 07 GUJ CK 0014
Gujarat University Act, 1949 — Section 42University Grants Commission Act, 1956 — Section 22, 3
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 16 of 35
High Courts11 Jul 2007
United India Insurance Company Ltd. Vs Shakura Ishaq Bhaya and Another
Gujarat High Court · (2008) ACJ 2711 : (2008) 1 GLR 327
Constitution of India, 1950 — Article 141Reserve Bank of India Act, 1934 — Section 10, 10A, 10B, 15, 15AWorkmens Compensation Act, 1923 — Section 10(1), 10A(1)(2)(3), 19, 19(1), 2
High Courts10 Jul 2007
Bhikhubhai Vastabhai Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 1467
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 374, 386Evidence Act, 1872 — Section 32
High Courts10 Jul 2007
Commissioner of Income Tax Vs Pratibha Syntex Ltd.
Gujarat High Court · (2007) 07 GUJ CK 0039
Income Tax Act, 1961 — Section 256(1), 80HHC, 80HHC(3)
High Courts10 Jul 2007
Sardar Sarovar Narmada Nigam Limited and Another Vs Solanki Umaji Madhuji
Gujarat High Court · (2007) 07 GUJ CK 0038
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts10 Jul 2007Disposed Off
Commissioner of Income Tax Vs P. Navinkumar and Co.
Gujarat High Court · (2007) 07 GUJ CK 0037
Income Tax Act, 1961 — Section 256, 28, 80HHC
High Courts10 Jul 2007
Sardar Sarovar Narmada Nigam Limited and Another Vs Patel Maganbhai Naththubhai
Gujarat High Court · (2007) 07 GUJ CK 0036
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2) , 6
High Courts10 Jul 2007
Sardar Sarovar Nigam Ltd. and Another Vs Patel Jesangbhai Narotambhai
Gujarat High Court · (2007) 07 GUJ CK 0027
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4 , 54, 5A(2) , 6, 9
High Courts10 Jul 2007
Sardar Sarovar Narmada Nigam Limited and Another Vs Patel Maheshbhai Chimanbhai
Gujarat High Court · (2007) 07 GUJ CK 0026
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts10 Jul 2007Dismissed
State of Gujarat and Another Vs Sitaben
Gujarat High Court · (2007) 07 GUJ CK 0025
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 6
High Courts10 Jul 2007
Sardar Sarovar Nigam Ltd. and Another Vs Solanki Amthaji Kaluji
Gujarat High Court · (2007) 07 GUJ CK 0024
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts09 Jul 2007
Kotak Mahindra Bank Ltd. Vs Official Liquidator of Aps Star Industries Ltd. and Others
Gujarat High Court · (2009) 3 CompLJ 459
Banking Regulation Act, 1949 — Section 6, 6(1), 6(2), 8Bombay Stamp Act, 1958 — Section 33, 34Constitution of India, 1950 — Article 14
High Courts09 Jul 2007
Sardar Sarovar Narmada Nigam Limited and Another Vs Patel Haribhai Manilal
Gujarat High Court · (2007) 07 GUJ CK 0035
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts06 Jul 2007Dismissed
Navjagrut Labour Union and Another Vs Ahmedabad Electricity Co. Ltd. and Another
Gujarat High Court · (2007) 115 FLR 600 : (2008) 2 LLJ 175
Bombay General Clauses Act, 1904 — Section 6, 7Bombay Industrial Relations Act, 1946 — Section 13, 14, 2(5), 2(6), 27AConstitution of India, 1950 — Article 226, 227, 32
High Courts05 Jul 2007
Premilaben Vs Bachurao Jadav and Others
Gujarat High Court · (2007) 27 GLH 345
Civil Procedure Code, 1908 (CPC) — Section 115, 34Constitution of India, 1950 — Article 227Workmens Compensation Act, 1923 — Section 10(1), 10A(1)(2)(3), 19(1), 2(1)(d), 22
High Courts05 Jul 2007Dismissed
Ranchhodbhai Devjibhai and Another Vs State of Gujarat
Gujarat High Court · (2007) 07 GUJ CK 0034
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts05 Jul 2007Dismissed
Patel Parshottambhai Bhagwanbhai Vs State of Gujarat and Another
Gujarat High Court · (2007) 3 GLR 2259
Criminal Procedure Code, 1973 (CrPC) — Section 219, 427Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Jul 2007
Malabhai Harjibhai Vs Spl. Laq Officer and Another
Gujarat High Court · (2007) 07 GUJ CK 0028
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 152, 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54 , 5A(2)
High Courts05 Jul 2007
Mak Business Enterprise P. Ltd. Vs Official Liquidator of Ambica Mills Ltd.
Gujarat High Court · (2008) 141 CompCas 535 : (2008) 1 CompLJ 433 : (2008) 83 SCL 113
Companies Act, 1956 — Section 565, 566
High Courts03 Jul 2007Allowed
Laxmanbhai K. Chokshi Vs Competent Authority and Additional Collector (U.L.C.)
Gujarat High Court · (2007) 3 GLR 2231
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 6Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4