High Courts20 Jul 2007Dismissed
Commissioner of Income Tax Vs Maulikkumar K. Shah
Gujarat High Court · (2008) 307 ITR 137
Income Tax Act, 1961 — Section 132(2), 132(4)
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 15 of 35
High Courts20 Jul 2007Dismissed
Kantibhai Vallabhbhai Patel Vs Competent Authority and Deputy Collector and Others
Gujarat High Court · (2008) 1 GLR 40
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(5), 10(6), 2, 34Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3
High Courts20 Jul 2007Dismissed
Jayantilal Patel Vs Regional Labour Commissioner (Central)
Gujarat High Court · (2007) 07 GUJ CK 0003
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 195Minimum Wages (Central) Rules, 1950 — Rule 29, 29(4)
High Courts19 Jul 2007Dismissed
Regional Director, E.S.I.C. Vs Fatesinh Mohansinh Rathod and Others
Gujarat High Court · (2008) 117 FLR 487
Employees State Insurance (General) Regulations, 1950 — Regulation 4, 5Employees State Insurance Act, 1948 — Section 2(14), 2(4), 2(9), 46, 82
High Courts18 Jul 2007Allowed
State of Gujarat and Others Vs Nk Mekwan Managing Trustee and Manager and Another
Gujarat High Court · (2007) 07 GUJ CK 0048
High Courts17 Jul 2007Allowed
Sayaji Industries Ltd. Vs T.G. Mathew
Gujarat High Court · (2007) 115 FLR 611
High Courts17 Jul 2007Allowed
Ali Mohmad Siddique Baloch Vs State of Gujarat
Gujarat High Court · (2007) CriLJ 4269 : (2007) 27 GLH 674
Arms Act, 1959 — Section 25, 25(1C)Criminal Procedure Code, 1973 (CrPC) — Section 209, 374Penal Code, 1860 (IPC) — Section 307, 34
High Courts17 Jul 2007Allowed
Santaben Raval Vs State of Gujarat
Gujarat High Court · (2007) CriLJ 4753 : (2008) 1 GLR 258
Constitution of India, 1950 — Article 22, 22(5), 226
High Courts16 Jul 2007Dismissed
Virjibhai M. Chavda Vs State Of Gujarat and Others
Gujarat High Court · (2008) 1 GLR 145
Gujarat Municipalities Act, 1963 — Section 37Gujarat Panchayats (Amendment) Act, 1962 — Section 49Panchayats Act, 1993 — Section 71
High Courts16 Jul 2007Allowed
Kalubhai Ranabhai Akabari Vs State of Gujarat and Others
Gujarat High Court · (2007) 07 GUJ CK 0017
Agricultural Produce Market Rules, 1965 — Rule 28, 4, 5(1), 56, 6Citizenship Act, 1955 — Section 5(1), 9, 9(1)Constitution of India, 1950 — Article 226
High Courts16 Jul 2007Allowed
Amreli District Panchayat Vs Rakhubhai Jivansinh
Gujarat High Court · (2007) 07 GUJ CK 0015
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H, 25T
High Courts16 Jul 2007Dismissed
Regional Director, E.S.I. Corporation Vs Karunakaran Chindran
Gujarat High Court · (2008) 117 FLR 853 : (2007) 27 GLH 550 : (2008) 1 GLR 761
Employees State Insurance Act, 1948 — Section 54A, 82, 82(2)
High Courts12 Jul 2007Dismissed
Radhekrishna Developers Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2007) 07 GUJ CK 0059
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 23
High Courts12 Jul 2007Allowed
Deputy Executive Engineer Gujarat Water Supply and Seweage Vs Sultankhan Mahobatkhan Baloch Care of Mahendra Kadiya
Gujarat High Court · (2008) 116 FLR 25 : (2008) 1 LLJ 400
Industrial Disputes Act, 1947 — Section 25B
High Courts12 Jul 2007
Mahendrabhai Kantilal Dave Vs Manekchowk Co-op Bank Ltd. and Others
Gujarat High Court · AIR 2007 Guj 188 : (2007) 3 GLR 2349
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 134, 139, 141
High Courts12 Jul 2007Allowed
Dy. Executive Engineer, Gujarat Water Supply and Seweage Vs Sultankhan Mohabtkhan Baloch Care of Mahendra Kadiya
Gujarat High Court · (2008) 116 FLR 25 : (2008) 1 LLJ 400
Industrial Disputes Act, 1947 — Section 25B, 2G
High Courts11 Jul 2007
Board Trustees of the Port of Kandla Vs Tariff Authority of Major Ports and Others
Gujarat High Court · (2007) 07 GUJ CK 0060
Constitution of India, 1950 — Article 226Major Port Trusts Act, 1963 — Section 29(3), 42, 47A, 47A(1), 48
High Courts11 Jul 2007Allowed
Rasikbhai Gopalbhai Patel Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 34 : (2007) 27 GLH 732 : (2008) 2 GLR 1009
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302, 307, 34, 504, 506(2)Protection of Civil Rights Act, 1955 — Section 3, 7
High Courts11 Jul 2007Dismissed
State of Gujarat and Another Vs Gujarat Revenue Tribunal and Another
Gujarat High Court · (2007) 07 GUJ CK 0042
Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 2007
Commissioner of Income Tax Vs Maruti Textiles Pvt. LTD.
Gujarat High Court · (2007) 07 GUJ CK 0023
Income Tax Act, 1961 — Section 143(1), 256(1), 80HHC, 80HHC(3)