COURT ARCHIVE

Gujarat High Court judgments, 2007

695 judgments · page 24 of 35

High Courts04 Apr 2007Dismissed

Govindbhai Shivabhai Jadav Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 114, 201, 217, 218, 221

High Courts04 Apr 2007Dismissed

Suo-Motu Vs Sarman Gigabhai Bambhania and Another

Gujarat High Court · (2007) 04 GUJ CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 374, 397, 401Penal Code, 1860 (IPC) — Section 342, 375, 376, 376(2), 511

High Courts04 Apr 2007

Dhirajlal Zaverdas Parmar Vs Managing Director, Gujarat State Development Corpn. Ltd.

Gujarat High Court · (2008) 1 GLR 189

Constitution of India, 1950 — Article 226

High Courts04 Apr 2007Dismissed

Arvindsingh Jashvantsinh Chauhan Vs State of Gujarat and Others

Gujarat High Court · (2007) 04 GUJ CK 0022

Constitution of India, 1950 — Article 14, 142, 226

High Courts03 Apr 2007Dismissed

Mahendrakumar Kantilal Vyas Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0017

Bombay Police Act, 1951 — Section 135

High Courts03 Apr 2007Dismissed

Manubhai Chhaganbhai Thakore Vs Union Bank of India and Others

Gujarat High Court · (2007) 3 GLR 2629 : (2008) 2 LLJ 226

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 13, 14, 16, 18, 19A

High Courts03 Apr 2007

Kotda Deyodar Gram Panchayat Vs State of Gujarat and Others

Gujarat High Court · (2007) 3 GLR 1848

Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 3, 4

High Courts02 Apr 2007

Oriental Insurance Co. Ltd. Vs Abdul Karim Ismail Mistry and Others

Gujarat High Court · (2007) 3 GLR 2584

High Courts02 Apr 2007Allowed

Chandrasinh Jaisinh Mahida Vs State of Gujarat and Another

Gujarat High Court · (2008) 146 CompCas 69

Companies Act, 1956 — Section 630, 630(1), 630(2)Criminal Procedure Code, 1973 (CrPC) — Section 257, 300, 468(2), 472, 630

High Courts02 Apr 2007Dismissed

Ramaben Manubhai Bavaria Vs State of Gujarat

Gujarat High Court · (2007) 04 GUJ CK 0019

Penal Code, 1860 (IPC) — Section 498A

High Courts02 Apr 2007

United India Insurance Company limited Vs Diwaliben Khumaji Thakore and Others

Gujarat High Court · (2007) 04 GUJ CK 0008

High Courts29 Mar 2007Allowed

Hariharbhai M. Thakar and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 2007 Guj 110 : (2007) 2 GLR 1681

High Courts29 Mar 2007

Natwarlal Mohanlal Zala Vs State of Gujarat

Gujarat High Court · (2007) 03 GUJ CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 386Penal Code, 1860 (IPC) — Section 114, 151, 323, 447, 504Prevention of Corruption Act, 1988 — Section 4, 5, 5(1), 5(2)

High Courts28 Mar 2007Dismissed

Surat Garage Company Vs Municipal Corporation of The City of Surat and Others

Gujarat High Court · (2007) 27 GLH 335

Bombay Provincial Municipal Corporations Act, 1949 — Section 210(1), 211, 212Gujarat Town Planning and Urban Development Act, 1976 — Section 12, 12(2)Gujarat Town Planning and Urban Development Rules, 1979 — Rule 3

High Courts28 Mar 2007Dismissed

Parmar Sanjaykumar Ganpatlal and Another Vs Life Insurance Corporation of India and Another

Gujarat High Court · (2008) 116 FLR 279 : (2007) 3 GLR 2224

High Courts28 Mar 2007

The Executive Engineer Saurashtra Main Brach and Another Vs Heir of Ranchhod Gandabhai-Mahadevbhai Gandabhai

Gujarat High Court · (2007) 03 GUJ CK 0017

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A

High Courts28 Mar 2007Dismissed

Patel Pravinaben Dashrathlal Vs The State Of Gujarat and Another

Gujarat High Court · (2007) 2 GLR 1195

High Courts26 Mar 2007Dismissed

The Deputy Executive Engineer Vs Shaikh Sikandharbhai Husenbhai

Gujarat High Court · (2007) 03 GUJ CK 0065

Constitution of India, 1950 — Article 227Payment of Gratuity Act, 1972 — Section 1(3), 2Railway Services (Pension) Rules, 1993 — Rule 34.3, 49, 70

High Courts26 Mar 2007Allowed

State of Gujarat Vs Jagubhai Bhanabhai Patel and Another

Gujarat High Court · (2008) 1 GLR 261

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43

High Courts23 Mar 2007

Pravinchandra Manilal Patel Vs State of Gujarat and Others

Gujarat High Court · (2007) 2 GLR 1321

Constitution of India, 1950 — Article 14