High Courts26 Apr 2000Dismissed
Vithalbhai Hansrajbhai Radadia Vs A.V. Vadhar
Gujarat High Court · (2000) 04 GUJ CK 0041
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 44 of 62
High Courts26 Apr 2000Dismissed
Appollo Tyres Limited Vs Union of India (UOI)
Gujarat High Court · (2002) 82 ECC 511 : (2000) 3 GLR 146
High Courts26 Apr 2000Dismissed
Rajnikant Ochhavlal Shah Vs Darji Samasta Pancha
Gujarat High Court · (2000) 04 GUJ CK 0024
High Courts26 Apr 2000
Fareni Vividh Karyakari Sahkari Seva Mandali Ltd. Vs A.V. Vadher
Gujarat High Court · (2001) GLR 204
High Courts25 Apr 2000Dismissed
Raval Shivabhai Mohanbhai Vs DDO
Gujarat High Court · (2000) 04 GUJ CK 0115
Bombay Civil Services Rules, 1959 — Rule 152
High Courts25 Apr 2000
Dy. Executive Engineer Vs Rajabhai Bhagwanbhai
Gujarat High Court · (2000) 04 GUJ CK 0112
High Courts25 Apr 2000Allowed
Maharshi Dayanand Prathmik Shala Vs Kishanchand Otanmal Tekwani
Gujarat High Court · (2000) 04 GUJ CK 0109
High Courts25 Apr 2000Dismissed
Executive Engineer Vs Bhima Ramaji Purohit
Gujarat High Court · (2000) 04 GUJ CK 0105
High Courts25 Apr 2000Allowed
Mahindra and Mahindra Ltd. Vs Ambuja Motors
Gujarat High Court · (2001) 4 GLR 3292
High Courts25 Apr 2000Allowed
B.C. Shah Vs Oil and Natural Gas Corporation Ltd.
Gujarat High Court · (2000) 04 GUJ CK 0078
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1), 29
High Courts25 Apr 2000
Shaikh Abdul Mazid Ibrahim Vs Collector Dffasfasdfsda
Gujarat High Court · (2000) 04 GUJ CK 0062
High Courts25 Apr 2000Dismissed
Sizerali Mohamedali Lodhia Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2001) 2 GLR 1120
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, 104, 115, 96Constitution of India, 1950 — Article 226 , 227Criminal Procedure Code, 1973 (CrPC) — Section 435 , 439
High Courts25 Apr 2000
District Development Officer Vs Maniben Virabhai
Gujarat High Court · AIR 2000 Guj 255 : (2000) 2 GLR 1436 : (2001) 1 UPLBEC 447
Constitution of India, 1950 — Article 226(3)
High Courts25 Apr 2000Allowed
Bhoi Shanabhai Budhabhai Vs Sarvadaman Chimanbhai Patel
Gujarat High Court · (2000) 04 GUJ CK 0023
High Courts25 Apr 2000
Parmar Mahendrkumar Manubhai Vs Collector
Gujarat High Court · (2000) 04 GUJ CK 0010
High Courts24 Apr 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs B. N. CORPORATION
Gujarat High Court · (2000) 161 CTR 414
High Courts24 Apr 2000
Babulal Chimanlal Bhil Vs Thro'' Secretary
Gujarat High Court · (2000) 04 GUJ CK 0108
High Courts24 Apr 2000
Assistant Commissioner of Income Tax Vs B.N. Corporation
Gujarat High Court · (2000) 245 ITR 239 : (2000) 245 ITR 238 : (2001) 116 TAXMAN 579
Income Tax Act, 1961 — Section 260
High Courts24 Apr 2000Partly Allowed
Ramjibhai Harjibhai Vs Gujarat Electricity Board and Another
Gujarat High Court · AIR 2000 Guj 225
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 39