High Courts28 Apr 2000Allowed
Dineshbhai Motibhai Chauhan Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0055
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 43 of 62
High Courts28 Apr 2000
District Development Officer Vs J.S. Prajapati
Gujarat High Court · (2000) 04 GUJ CK 0053
High Courts28 Apr 2000
R.J. Parikh Vs State of Gujarat and Others
Gujarat High Court · (2000) 4 GLR 223
Constitution of India, 1950 — Article 226
High Courts28 Apr 2000Dismissed
Bismillahkhan S. Pathan Vs Dhaniben Suklal Kharva
Gujarat High Court · (2000) CriLJ 3677
Penal Code, 1860 (IPC) — Section 302, 307
High Courts28 Apr 2000Allowed
Navnitlal P. Shah Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0034
High Courts28 Apr 2000Allowed
Bhavi Gaurang Vaishnav Vs Govt. of Gujarat
Gujarat High Court · (2001) 4 GLR 3326
High Courts28 Apr 2000
Jashwantrai G. Trivedi Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0015
High Courts28 Apr 2000Allowed
Aradhanaben Jayantilal Mehta Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 554
High Courts28 Apr 2000Allowed
Dinesh Purshottambhai Jani Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0004
High Courts28 Apr 2000
Public Health Dept. Ministerial Staff Association Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0003
High Courts27 Apr 2000Allowed
G.O. Raval Draftsman Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0116
High Courts27 Apr 2000Dismissed
Bhoomi Industries Vs Chief Engineer (Appeal) or Successor
Gujarat High Court · (2000) 04 GUJ CK 0110
High Court Rules, 1993 — Rule 178, 185
High Courts27 Apr 2000Allowed
Devendra Karunesh Shukla Vs Janta Construction Co. and Others
Gujarat High Court · AIR 2001 Guj 115
Registration Act, 1908 — Section 17
High Courts27 Apr 2000
Gujarat S.T. Drivers/Conductors Traffic Staff Association Vs Divisional Controller G.S. Shah G.S.R.T.C. Astodia Main and Another
Gujarat High Court · (2000) 04 GUJ CK 0068
High Courts27 Apr 2000Allowed
Anupbhai Manubhai Jani Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0056
High Courts27 Apr 2000Partly Allowed
State of Gujarat and Others Vs Navinchandra L. Mandavia and Another
Gujarat High Court · (2001) 3 LLJ 14
Industrial Disputes Act, 1947 — Section 2, 25B, 25F
High Courts27 Apr 2000Dismissed
Preety Navinchandra Shah Vs Project Director
Gujarat High Court · (2000) 4 GLR 342
High Courts27 Apr 2000
State of Gujarat Vs Naviinchadra L. Mandavia
Gujarat High Court · (2001) 3 LLJ 14
High Courts27 Apr 2000Allowed
Fatmabibi Vs Abdulrehman Abdulkarim Deceased Through His Legal Heirs
Gujarat High Court · AIR 2001 Guj 175
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts27 Apr 2000Allowed
D.N. Bhatt Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0009