High Courts02 May 2000Dismissed
Ahir Nimeshkumar Babubhai Vs South Gujarat University
Gujarat High Court · (2001) 4 GLR 3577
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 42 of 62
High Courts02 May 2000Dismissed
Mohanlal Sajandas Vs Hareshkumar Narandas
Gujarat High Court · (2001) 21 GLH 532 : (2001) 4 GLR 3168
Arbitration and Conciliation Act, 1996 — Section 11
High Courts02 May 2000
Nitin A. Mehta Vs Mehta Prafullaben Dalpatrai and Another
Gujarat High Court · (2001) 91 FLR 396 : (2001) 1 LLJ 1348
Payment of Gratuity Act, 1972 — Section 1(3), 2(4), 4
High Courts02 May 2000Allowed
Sardar Patel University Vs Minal R. Jogi and Another
Gujarat High Court · AIR 2002 Guj 13 : (2001) 4 GLR 2942
Constitution of India, 1950 — Article 226
High Courts02 May 2000Dismissed
Gujarat Agricultural University Vs Laxmiben Chhibabhai Talaviya and Another
Gujarat High Court · (2001) 1 GLR 182 : (2001) 2 LLJ 448
Payment of Gratuity Act, 1972 — Section 1(3)
High Courts02 May 2000
Bharat Co-operative Bank Ltd. Vs Bank of Baroda
Gujarat High Court · AIR 2000 Guj 306 : (2000) 2 GLR 1500
Banking Regulation Act, 1949 — Section 35A, 36, 36B
High Courts02 May 2000
Mahendrabhai Paljibhai Vs Addl. Chief Secretary
Gujarat High Court · (2000) 05 GUJ CK 0031
High Courts02 May 2000Dismissed
Gujarat State Road Transport Corporation Vs M.I. Pathan
Gujarat High Court · (2000) 4 GLR 397
High Courts02 May 2000Dismissed
Gujarat Agriculural University Vs Laxmiben Chhibabhai Talaviya
Gujarat High Court · (2001) 1 GLR 182 : (2001) 2 LLJ 448
Payment of Gratuity Act, 1972 — Section 1(3)
High Courts02 May 2000Allowed
Gopishankar S. Vaid Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 4320 : (2001) 21 GLH 71 : (2001) 1 GLR 267
Prevention of Food Adulteration Act, 1954 — Section 16, 7(ii)
High Courts01 May 2000Allowed
Valiulla Inayatkhan Pathan through Mother Zubedakhatun Inayatkhan Pathan Vs Commissioner of Police
Gujarat High Court · (2001) CriLJ 1156
Constitution of India, 1950 — Article 22(5)
High Courts01 May 2000Allowed
R.S. Kandilwal Vs State of Gujarat
Gujarat High Court · AIR 2001 Guj 60
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 48
High Courts01 May 2000
S.T. Texturisers and Another Vs Union of India and Others
Gujarat High Court · (2000) 70 ECC 606 : (2002) 142 ELT 308
High Courts01 May 2000
Jitendra Corporation Vs Chinubhai Bhaichandra Shah
Gujarat High Court · (2001) 1 GLR 740
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 29, 29(3)
High Courts01 May 2000Allowed
Tulsidas N. Patel Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 401
High Courts01 May 2000
Rajeshkumar Dalabhai Amin Vs Executive Engineer
Gujarat High Court · (2000) 05 GUJ CK 0008
High Courts01 May 2000
Saurashtra Kutch Pole Industries Association Vs Gujarat Electricity Board
Gujarat High Court · (2000) 05 GUJ CK 0001
High Courts28 Apr 2000
Amritlal Joitaram Modi Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0111
High Courts28 Apr 2000Allowed
Lodha Mansing Harpal Vs State of Gujarat and Another
Gujarat High Court · AIR 2001 Guj 15
Bombay Land Revenue Code, 1879 — Section 214Gujarat Land Revenue Rules, 1972 — Rule 2
High Courts28 Apr 2000Allowed
Narsinhdas Krishnadas Agravat Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0076