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Gujarat High Court judgments, 2000

1,223 judgments · page 40 of 62

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High Courts05 May 2000Allowed

Mer Bhima Meru Goraniya Vs State of Gujarat

Gujarat High Court · (2000) CriLJ 4215 : (2001) 4 GLR 3005

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High Courts05 May 2000Allowed

Municipal and Panchayat Employees Union Vs Kalol Municipality

Gujarat High Court · (2000) 05 GUJ CK 0084

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High Courts05 May 2000

Raisingh Ashaben Julalbhai Vs State Govt. of Gujarat

Gujarat High Court · (2000) 05 GUJ CK 0083

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High Courts05 May 2000Allowed

Vaghela Ranjitsinh Devising Vs State of Gujarat

Gujarat High Court · (2001) 2 GLR 1326

Constitution of India, 1950 — Article 226
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High Courts05 May 2000

Gujarat Pollution Control Board Vs Parmar Devusinh Shersinh and Others

Gujarat High Court · AIR 2001 Guj 11 : (2001) 1 GLR 114 : (2001) 2 RCR(Civil) 758

Constitution of India, 1950 — Article 226Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 27, 28
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High Courts05 May 2000Allowed

State of Gujarat Vs Dhirajlal Harilal Oza

Gujarat High Court · (2000) 05 GUJ CK 0062

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High Courts05 May 2000Allowed

Mangalbhai B. Prajapati Vs State of Gujarat and Others

Gujarat High Court · (2001) 1 GLR 242

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84C
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High Courts05 May 2000

Official Liquidator of Essen Computers Ltd. Vs Rajendra A. Shah and Others

Gujarat High Court · (2002) 108 CompCas 559

Companies Act, 1956 — Section 454
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High Courts05 May 2000Allowed

Devubha Tejubha Vs State of Gujarat

Gujarat High Court · (2000) 05 GUJ CK 0043

Bombay Civil Services Rules, 1959 — Rule 198BConstitution of India, 1950 — Article 14, 21
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High Courts05 May 2000

Patel Harshadkumar Babulal Vs District Primary Education 3rd Special Land Acquisition

Gujarat High Court · (2000) 05 GUJ CK 0032

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High Courts05 May 2000Dismissed

Gujarat Pollution Control Board Vs Parmar Devusinh Shersinh

Gujarat High Court · (2000) 05 GUJ CK 0026

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High Courts05 May 2000

Jadav Ratilal Kalidas Vs Administrative Officer

Gujarat High Court · (2000) 05 GUJ CK 0023

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High Courts05 May 2000

R.F. Baria Vs State of Gujarat

Gujarat High Court · (2000) 05 GUJ CK 0022

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High Courts05 May 2000

Mujiba Maganjibhai Waghela Vs State of Gujarat

Gujarat High Court · (2000) 4 GLR 419

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High Courts05 May 2000Dismissed

Nisar Ahmed Abbasmiya Malek Vs A.M.C.

Gujarat High Court · (2001) 21 GLH 486

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High Courts05 May 2000Allowed

Saroj Garments Vs Babulal Ramchandra

Gujarat High Court · (2000) 2 GLR 656

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High Courts05 May 2000Disposed Off

Bharatbhai Balabhai Bhangi Vs AMC

Gujarat High Court · (2000) 05 GUJ CK 0009

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High Courts04 May 2000Allowed

Dineshchandra Narsinhbhai Somani Vs Kalol Municipality

Gujarat High Court · (2000) 05 GUJ CK 0101

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High Courts04 May 2000Dismissed

Minakshiben Sharadchandra Raval Vs GPSC

Gujarat High Court · (2000) 05 GUJ CK 0100

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High Courts04 May 2000Allowed

Rasiklal Mohanlal Unava Vs State of Gujarat

Gujarat High Court · (2000) 05 GUJ CK 0095

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