High Courts01 Jan 2000
Kutch District Panchayat Vs Premji V. Dudiya
Gujarat High Court · (2000) 4 GLR 830
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 62 of 62
High Courts01 Jan 2000Dismissed
Jayndra S. Shah Vs Mukund Somchand Shah
Gujarat High Court · (2000) 2 GLR 172
Arbitration and Conciliation Act, 1996 — Section 11
High Courts01 Jan 2000Dismissed
Jitendra Nagjibhai Tailor Vs Lupin Laboratories Ltd.
Gujarat High Court · (2000) 01 GUJ CK 0003
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A