High Courts28 Jan 2000Dismissed
Jasodagirti Sohangiri Vs Popatlal J. Majithia
Gujarat High Court · (2001) 4 GLR 3164
Bombay Public Trusts Act, 1950 — Section 18
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 61 of 62
High Courts27 Jan 2000
Commissioner of Income Tax Vs Abdul Rahim Khan M. Pathan
Gujarat High Court · (2000) 243 ITR 409 : (2003) 131 TAXMAN 397
Income Tax Act, 1961 — Section 139, 143(3), 147, 147(A), 148Income Tax Rules, 1962 — Rule 12
High Courts27 Jan 2000
COMMISSIONER OF INCOME TAX Vs ABDUL RAHIM KHAN M. PATRAN
Gujarat High Court · (2000) 160 CTR 259
Income Tax Act, 1961 — Section 139, 143(3), 147, 147(a), 148
High Courts25 Jan 2000Dismissed
Ramesh Maneklal Thakkar Vs State of Gujarat
Gujarat High Court · (2000) 01 GUJ CK 0027
Limitation Act, 1963 — Article 113, 12, 21
High Courts25 Jan 2000
Union of India (UOI) Vs Harilal Talakchand
Gujarat High Court · (2000) 01 GUJ CK 0019
High Courts25 Jan 2000Dismissed
Bharatbhai Punabhai Chavda Vs Manojkumar Dhranga
Gujarat High Court · (2000) 2 GLR 455
High Courts25 Jan 2000
Premjibhai and Sons Vs Commissioner of Income Tax
Gujarat High Court · (2001) 166 CTR 316
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(4), 143(3), 158B(a), 158BB(2)
High Courts24 Jan 2000
Commissioner of Income Tax Vs Mihir Textiles Ltd.
Gujarat High Court · (2000) 161 CTR 200 : (2000) 243 ITR 616 : (2002) 123 TAXMAN 1082
Income Tax Act, 1961 — Section 143(3), 154, 214, 256(1)
High Courts24 Jan 2000Allowed
National Insurance Co. Ltd. Vs Bai Shantaben and Others
Gujarat High Court · (2002) ACJ 374
Motor Vehicles Act, 1988 — Section 95
High Courts21 Jan 2000
Jayendra S. Shah Vs Mukund Somchand Shah and Another
Gujarat High Court · (2000) 2 GLR 1124
Arbitration and Conciliation Act, 1996 — Section 11
High Courts21 Jan 2000Dismissed
Kantiji Chanduji Thakore Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 282
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 300
High Courts21 Jan 2000Dismissed
Nathubhai Virjibhai Vachhani Vs Dayalal Nathubhai Vachhani
Gujarat High Court · (2000) 01 GUJ CK 0011
High Courts20 Jan 2000
Maganlal Rudabhai Zavia Vs Champaben Maganbhai Zavia
Gujarat High Court · (2000) 01 GUJ CK 0029
High Courts20 Jan 2000
Gangeshwarprasad B. Singh and Others Vs Union of India and Another
Gujarat High Court · (2000) 2 LLJ 1625
Industrial Disputes Act, 1947 — Section 25F
High Courts20 Jan 2000Allowed
Babubhai Hirabhai Vs City Deputy Collector
Gujarat High Court · (2000) 01 GUJ CK 0005
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 7, 7(1), 8, 8AA, 8AA2
High Courts19 Jan 2000
V. Laxmikant and Co. Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 492
High Courts18 Jan 2000
Shankerji Cheljaji Thakor Vs State Of Gujarat
Gujarat High Court · (2000) 2 LLJ 239
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts17 Jan 2000Dismissed
Vasantkumar Mahadevprasad Bhatt Vs State of Gujarat
Gujarat High Court · (2000) 01 GUJ CK 0016
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts13 Jan 2000
Samjuben Bhikhabhai and Others Vs Koli Lalji Naku and Others
Gujarat High Court · (2000) 01 GUJ CK 0002
Motor Vehicles Act, 1988 — Section 95, 95(1)(b)
High Courts01 Jan 2000Allowed
Keshavlal R. Khristi Vs Sonaben
Gujarat High Court · (2000) 4 GLR 657
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29, 32, 32(1B), 32A, 32BCivil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227