High Courts02 Feb 2000
State of Gujarat Vs Heirs of Decd. Praga Dungar
Gujarat High Court · (2000) 02 GUJ CK 0054
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 60 of 62
High Courts02 Feb 2000Allowed
New India Assurance Co. Ltd. Vs Chandanben Rajibhai Solanki and Others
Gujarat High Court · (2001) ACJ 1025 : (2001) 1 GLR 427
High Courts02 Feb 2000Dismissed
Heirs of Sunderlal S. Bhaiya Vs Gujarati Mochi Niat Panch Samsta Dabhoi
Gujarat High Court · (2000) 2 GLR 463
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a)
High Courts01 Feb 2000
Vira Veja Sondarva Vs Dy. Conservator of Forest
Gujarat High Court · (2000) 3 GLR 108
High Courts01 Feb 2000
Dilip M. Patel Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 327
Constitution of India, 1950 — Article 14
High Courts01 Feb 2000Dismissed
Sayaji Iron Works (Contracts) Vs Commissioner of Income Tax
Gujarat High Court · (2000) 02 GUJ CK 0068
High Courts01 Feb 2000Dismissed
Taraben Vs Gulamhussain Rajabali Lokhandwala
Gujarat High Court · (2000) 02 GUJ CK 0067
High Courts01 Feb 2000Dismissed
Pragji Anandji Vs State Of Gujarat
Gujarat High Court · (2001) 4 GLR 3453
Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 2000Dismissed
Parvez Rustamji Bharda Vs Navrojji Sorabji Tamboly Deceased
Gujarat High Court · (2000) 02 GUJ CK 0034
Bombay Public Trusts Act, 1950 — Section 70, 71, 72, 72(1), 72(1A)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100A , 151Government of India Act, 1915 — Section 107 , 108
High Courts01 Feb 2000
Telephone Subscribers'' Association Vs Union of India (UOI)
Gujarat High Court · (2000) 02 GUJ CK 0021
High Courts01 Feb 2000Dismissed
Harikrishna Chandulal Trivedi Vs Sardar Patel University
Gujarat High Court · (2000) 02 GUJ CK 0012
High Courts01 Feb 2000Allowed
Harpreetsingh Gilhotra Vs State of Gujarat
Gujarat High Court · (2001) GLR 48
High Courts31 Jan 2000Allowed
New India Assurance Co. Ltd. Vs Amrutlal Kanjibhai Soni and Others
Gujarat High Court · (2002) ACJ 1574
Motor Vehicles Act, 1988 — Section 95
High Courts31 Jan 2000Dismissed
Popatlal Dayalbhai Patel Vs Ajitkumar Babulal Shah
Gujarat High Court · (2000) 01 GUJ CK 0009
High Courts31 Jan 2000
Jitendra Nagji Bhai Tailor Vs Lupin Laboratories Ltd. and Another
Gujarat High Court · (2000) 2 LLJ 352
Industrial Disputes Act, 1947 — Section 11A
High Courts28 Jan 2000Allowed
Kamuben Vs Ambaben
Gujarat High Court · (2000) 01 GUJ CK 0023
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10
High Courts28 Jan 2000Allowed
Haribhai Galbabhai Patel and Another Vs Parmabhai Kanjibhai Parmar and Others
Gujarat High Court · AIR 2001 Guj 127
Gujarat Panchayats (Amendment) Act, 1993 — Section 57
High Courts28 Jan 2000
Asiam Studio Pvt. Ltd. and Another Vs Union of India and Another
Gujarat High Court · (2000) 69 ECC 374
High Courts28 Jan 2000
Desai Tejmal Ramsing Vs Ministry of Defence and Another
Gujarat High Court · (2000) 01 GUJ CK 0013
Army Rules, 1954 — Rule 13(3)Constitution of India, 1950 — Article 226