High Courts09 May 2000Dismissed
Yogesh D. Bhatt Vs State of Gujarat
Gujarat High Court · (2001) 1 GLR 394
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 39 of 62
High Courts09 May 2000
Arti Gases Vs Director of Income Tax (Investigation)
Gujarat High Court · (2001) 248 ITR 55 : (2000) 113 TAXMAN 68
Income Tax Act, 1922 — Section 34(1)Income Tax Act, 1961 — Section 127(2), 131, 131(1A), 132, 132(1)
High Courts09 May 2000
Cadila Laboratories Ltd. Vs Union of India (UOI)
Gujarat High Court · (2001) 1 GLR 48
High Courts09 May 2000
Textile Traders Co-operative Bank Ltd. Vs Jagdish Bhai Natwarlal Patel
Gujarat High Court · (2001) 1 LLJ 235
Industrial Disputes Act, 1947 — Section 18, 2, 25F, 3, 4
High Courts09 May 2000Dismissed
Cadila Laboratories Ltd. and Others Vs Union of India
Gujarat High Court · (2001) 1 GLR 48
Companies Act, 1956 — Section 391, 394Constitution of India, 1950 — Article 14, 19, 265, 300AEssential Commodities Act, 1955 — Section 3, 3(1), 7
High Courts09 May 2000Dismissed
Yogesh D. Bhatt and Others Vs State of Gujarat and Another
Gujarat High Court · (2001) 1 GLR 394
High Courts09 May 2000
Hindustan Apparel Industries Vs Fair Deal Corporation
Gujarat High Court · AIR 2000 Guj 261 : (2000) 3 CivCC 227 : (2000) 2 GLR 1422 : (2000) 3 RCR(Civil) 586 : (2000) 3 RCR(Criminal) 448
Limitation Act, 1963 — Section 18
High Courts09 May 2000Allowed
Kashubhai Kalubhai Patel Vs State of Gujarat
Gujarat High Court · (2000) 05 GUJ CK 0042
High Courts09 May 2000Dismissed
Dist. Panchayat Deleted Vs Shantiben Bhimabhai
Gujarat High Court · (2001) 88 FLR 1033
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts09 May 2000
Gujarat State Road Transport Corporation Vs K.G. Labana
Gujarat High Court · (2000) 05 GUJ CK 0030
High Courts09 May 2000Allowed
Atulkumar Jayantilal Rawal Vs State of Gujarat
Gujarat High Court · (2000) 05 GUJ CK 0020
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts09 May 2000Dismissed
Heirs of Chhotalal Maganlal Vs Heirs of Lalubhai Jamnads
Gujarat High Court · (2000) 05 GUJ CK 0007
High Courts09 May 2000Dismissed
Gujarat Water Supply and Sewerage Board and Another Vs Ketanbhai Dinkarray Pandya
Gujarat High Court · (2001) 2 GLR 1829
Constitution of India, 1950 — Article 226, 227Factories Act, 1948 — Section 59Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20, 20(2)
High Courts08 May 2000Allowed
Jigneshkumar Chimanlal Patel Vs State of Gujarat
Gujarat High Court · (2001) 1 GLR 432
High Courts08 May 2000Dismissed
Khavas Laxman Gagu Vs Gulabkunverba Aurvedic Society
Gujarat High Court · (2000) 2 GLR 668
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3)(a)General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 May 2000
Schoot Glass India Pvt. Ltd. Vs Asst. Commissioner of Labour and Conciliation Officer
Gujarat High Court · (2001) 88 FLR 541 : (2000) 2 LLJ 1498
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(5), 10A, 18(3)
High Courts08 May 2000Allowed
Jigneshkumar Chimanlal Patel and Another Vs State of Gujarat and Others
Gujarat High Court · (2001) 1 GLR 432
High Courts08 May 2000Allowed
Niranjanaben Vinodchandra Dave Vs State of Gujarat
Gujarat High Court · (2000) 05 GUJ CK 0024
Constitution of India, 1950 — Article 14, 16
High Courts08 May 2000Dismissed
Jitendra Chhabildas Jayswal Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 608