High Courts16 Jun 2000Allowed
Pankaj Narain Shah Vs Shantilal Himatlal Shah
Gujarat High Court · (2000) 06 GUJ CK 0044
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 37 of 62
High Courts16 Jun 2000
AMC Vs Mahendrabhai Jayantibhai Shukla
Gujarat High Court · (2000) 06 GUJ CK 0041
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 11
High Courts16 Jun 2000
Navalshanker Gaurishanker Thakar Vs Mamlatdar and Prescribed Officer, Una and Others
Gujarat High Court · (2001) 2 GLR 956
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 96Constitution of India, 1950 — Article 226 , 227Gujarat Entertainment Tax Act, 1977 — Section 13, 13(3), 3, 3(3), 9
High Courts16 Jun 2000
Regional Director, E.S.I.C., Ahmedabad Vs Accumax Ltd.
Gujarat High Court · (2000) 06 GUJ CK 0028
Employees State Insurance Act, 1948 — Section 2(22), 77Industrial Disputes Act, 1947 — Section 9
High Courts16 Jun 2000
General Secretary, K.T. Kamdar Union Vs Prashant Mukundray Mehta and Others
Gujarat High Court · (2001) 89 FLR 239 : (2002) 4 LLJ 471
Bombay Industrial Relations Act, 1946 — Section 13, 20, 23Constitution of India, 1950 — Article 226, 227
High Courts16 Jun 2000
Shamji Premji Chandarana Vs Nagindas Chhaganlal
Gujarat High Court · (2000) 06 GUJ CK 0026
High Courts16 Jun 2000Dismissed
Parmar Prabhudas Sahnabhai Vs Canara Bank
Gujarat High Court · (2000) 06 GUJ CK 0023
High Courts16 Jun 2000Dismissed
General Secretary, K.T. Kamdar Union Vs Prashant Mukundray Mehta
Gujarat High Court · (2001) 89 FLR 239 : (2002) 4 LLJ 471
High Courts16 Jun 2000Dismissed
M.I. Khan Vs Director General
Gujarat High Court · (2000) 06 GUJ CK 0020
High Courts16 Jun 2000
Dy. Executive Engineer Vs Jayantibhai Chhimabhai
Gujarat High Court · (2001) 89 FLR 446
High Courts16 Jun 2000Dismissed
Jitendrakumar T. Patel Vs Managing Director
Gujarat High Court · (2000) 06 GUJ CK 0013
High Courts16 Jun 2000
Regional Director, E.S.I. Corporation Vs Accumax Ltd. Rajkot
Gujarat High Court · (2001) 88 FLR 1025 : (2000) 3 GLR 2212 : (2001) 1 LLJ 497
Employees State Insurance Act, 1948 — Section 2(22), 77Industrial Disputes Act, 1947 — Section 9A
High Courts16 Jun 2000Dismissed
Kusumben Chhaganlal Patel Vs The Taluka Development Officer
Gujarat High Court · (2000) 4 GLR 389
High Courts14 Jun 2000Dismissed
Oriental Insurance Co. Ltd. Vs Aminaben Rahimbhai Kadiwala
Gujarat High Court · (2001) 21 GLH 23
Motor Vehicles Act, 1988 — Section 149(2)
High Courts14 Jun 2000Dismissed
Oriental Insurance Co. Ltd. Vs Aminaben Rahimbhai Kadiwala and Others
Gujarat High Court · (2003) ACJ 1096 : (2001) 2 GLR 1108
Motor Vehicles Act, 1988 — Section 149(1), 149(2), 171
High Courts12 Jun 2000Allowed
Madhusinh Juwansinh Parmar Vs The State of Gujarat and Others
Gujarat High Court · (2001) 1 GLR 672
High Courts12 Jun 2000
Hajraben Adam Girnari and Another Vs State of Gujarat and Others
Gujarat High Court · (2001) 4 GLR 3563
Constitution of India, 1950 — Article 226, 227Gujarat Municipalities Act, 1963 — Section 38, 38(4)
High Courts12 Jun 2000
Piramal Financial Services Ltd. Vs Reserve Bank of India
Gujarat High Court · (2001) 104 CompCas 299
Companies Act, 1956 — Section 450, 450(2)
High Courts12 Jun 2000Dismissed
Hajaraben Adam Girnari and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 2001 Guj 25
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 38
High Courts12 Jun 2000Allowed
Madhusinh Juwansinh Parmar through Power of Attorney-Holder, Parmar Kalansinh Madhusinh Vs State of Gujarat and Others
Gujarat High Court · (2001) 1 GLR 672
Constitution of India, 1950 — Article 226