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COURT ARCHIVE

Gujarat High Court judgments, 2000

1,223 judgments · page 36 of 62

High Courts20 Jun 2000Allowed

Sharma Metal Rolling Mills and Others

Gujarat High Court · (2000) 4 GLR 2815

Bombay Electricity Duty (Gujarat Amendment) Act, 1988 — Section 2, 3, 3(2)Constitution of India, 1950 — Article 13, 14, 141Gujarat Electricity Duty (Amendment) Act, 1983 — Section 3(2)
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High Courts17 Jun 2000Dismissed

State of Gujarat Vs Dharmistaben Narendrasinh Rana

Gujarat High Court · (2001) 3 GLR 2056

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 23, Order 41 Rule 33, 107(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173
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