High Courts18 Apr 2000
Rameshchandra Somchand Vaghela Vs Kalot Nagarpalika and Another
Gujarat High Court · (2000) 04 GUJ CK 0064
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 46 of 62
High Courts18 Apr 2000Dismissed
Sahitya Sangam Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0054
High Courts18 Apr 2000
Raisinh P. Bhoi Vs Dineshbhai Keshavbhai Patel
Gujarat High Court · (2000) 3 GLR 15
Bombay Public Trusts Act, 1950 — Section 20, 41(A), 50Trusts Act, 1882 — Section 20
High Courts18 Apr 2000
Hiralal Bhagwati Vs Commissioner of Income Tax
Gujarat High Court · (2000) 161 CTR 401 : (2000) 246 ITR 188
Income Tax Act, 1961 — Section 11, 11(1), 12, 12A, 148
High Courts18 Apr 2000Allowed
M.B. Padiya Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0025
High Courts18 Apr 2000Dismissed
Chudgar Chunilal Popatlal Vs Khatri Harilal Ramjibhai
Gujarat High Court · (2000) 04 GUJ CK 0013
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts17 Apr 2000
United Catalysts (India) Ltd. Vs Prabhat Motibhai Gohil and Another
Gujarat High Court · (2000) 86 FLR 238 : (2001) 1 GLR 378
Constitution of India, 1950 — Article 226, 227, 309Industrial Disputes Act, 1947 — Section 33Payment of Wages Act, 1936 — Section 15, 15(2), 2, 2(6)
High Courts17 Apr 2000
Maniben Govindbhai and Another Vs Employees'' State Insurance Corporation, Ahmedabad
Gujarat High Court · (2000) 2 GLR 1876
Employees State Insurance Act, 1948 — Section 55A
High Courts15 Apr 2000Dismissed
Surat Mahila Nagrik Sahakari Bank Ltd. Vs Mamtaben Mahendrabhai Joshi
Gujarat High Court · (2001) 2 GLR 1248
Bombay Industrial Relations Act, 1946 — Section 3(13), 78, 79Constitution of India, 1950 — Article 14, 226, 227, 311Contract Act, 1872 — Section 23
High Courts13 Apr 2000
Prasidha Kismatkumar Trivedi Vs Principal, Sarvajanik College of Engineering and Technology and Another
Gujarat High Court · AIR 2000 Guj 244
Constitution of India, 1950 — Article 14, 226
High Courts13 Apr 2000Dismissed
Crane Owners Association Vs Commissioner of Sales Tax or Successor
Gujarat High Court · (2000) 04 GUJ CK 0071
Constitution of India, 1950 — Article 226, 399(29A)Gujarat Sales Tax Act, 1969 — Section 3A, 3A(5), 47(4A)Local Sales Tax Act — Section 2(10), 2(30C)
High Courts13 Apr 2000Dismissed
State Trading Corporation of India Ltd. Vs Sushila Premjibhai Majithiya
Gujarat High Court · (2000) 4 GLR 636
High Courts12 Apr 2000
Divisional Controller S. T. Corporation Vs Naranbhai Somnath Nayak
Gujarat High Court · (2001) 4 GLR 3691
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33A
High Courts11 Apr 2000
M.S. Desau and Co. Vs Hindustan Petroleum Corporation Ltd.
Gujarat High Court · (2002) 4 GLR 3612
Constitution of India, 1950 — Article 12, 14, 162, 226, 299
High Courts11 Apr 2000
Pratibha Syntex Ltd. Vs Gujarat Electricity Board
Gujarat High Court · (2000) 04 GUJ CK 0106
High Courts11 Apr 2000Dismissed
M.S. Desai and Co. Vs Hindustan Petroleum Corp. Ltd.
Gujarat High Court · (2002) 4 GLR 3612
Constitution of India, 1950 — Article 12, 14, 162, 226, 299
High Courts11 Apr 2000Allowed
Mafatlal Industries Ltd. Vs Union of India (UOI)
Gujarat High Court · (2001) 75 ECC 525 : (2003) 156 ELT 186 : (2001) 21 GLH 87 : (2000) 3 GLR 219
Central Excises and Salt Act, 1944 — Section 11AA
High Courts11 Apr 2000
Gujarat State Road Transport Corporation Vs Vajabhai D. Parmar
Gujarat High Court · (2001) 2 LLJ 387
Industrial Disputes Act, 1947 — Section 11(A)
High Courts11 Apr 2000Dismissed
Dharmabhai Amthabhai Bhangi Vs State of Gujarat
Gujarat High Court · (2001) 49 GLH 21 : (2001) 21 GLH 49
Penal Code, 1860 (IPC) — Section 300, 300(1), 302, 304
High Courts11 Apr 2000Allowed
Thakorlal Chunilal Tilvawala Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0043