High Courts08 Sept 2000
Vinodchandra C. Patel Vs State of Gujarat
Gujarat High Court · (2002) 253 ITR 289
Income Tax Act, 1961 — Section 139(2), 140A, 143(3), 276C, 276C(1)
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 20 of 62
High Courts08 Sept 2000Dismissed
Bhagubhai B. Patel Vs Dy. District Development Officer, Valsad and Another
Gujarat High Court · (2001) 21 GLH 338 : (2001) 1 GLR 600
Gujarat Panchayat Service (Discipline and Appeal) Rules, 1964 — Rule 10(1)Penal Code, 1860 (IPC) — Section 304, 409Probation of Offenders Act, 1958 — Section 12
High Courts08 Sept 2000Dismissed
Bhagubhai B. Patel Vs Dy. Dist. Devep. Officer
Gujarat High Court · (2001) 21 GLH 338 : (2001) 1 GLR 600
Gujarat Panchayat Service (Discipline and Appeal) Rules, 1964 — Article 311(2), 10(1)Probation of Offenders Act, 1958 — Section 12
High Courts08 Sept 2000
Prakashkumar Prahladbhai Patel Vs District Primary Education Officer
Gujarat High Court · (2000) 3 GLR 2467 : (2002) 1 UPLBEC 189
Gujarat Panchayat Service (Recruitment of Primary Teachers) Rules, 1970 — Rule 2, 4, 5, 6, 7Gujarat Panchayats Act, 1961 — Section 323
High Courts08 Sept 2000
Shri Vinodchandra C. Patel Vs State of Gujarat
Gujarat High Court · (2001) 171 CTR 112
High Courts08 Sept 2000Allowed
Dalsukhrai G. Ghelani Vs Bhikhalal Hariall Mashru
Gujarat High Court · (2001) 21 GLH 461
High Courts08 Sept 2000Allowed
Dhanlaxmiben Chhotalal Patel Vs District Development Officer
Gujarat High Court · (2000) 09 GUJ CK 0036
High Courts08 Sept 2000
Jayaben S. Panchal Vs District Devlop Officer
Gujarat High Court · (2000) 09 GUJ CK 0025
High Courts08 Sept 2000
Ashwinkumar Manilal Shah Vs Chhotabhai Jethabhai Patel
Gujarat High Court · AIR 2001 Guj 90
Specific Relief Act, 1963 — Section 22(1)(b), 22(2)
High Courts08 Sept 2000Dismissed
H.V. Lakum Vs State of Gujarat
Gujarat High Court · (2000) 09 GUJ CK 0015
High Courts08 Sept 2000
Yashodhara Pandya Vs State of Gujarat
Gujarat High Court · (2001) 70 GLH 21 : (2001) 21 GLH 70
High Courts07 Sept 2000Allowed
Gujarat Housing Board Vs Zulfikar Ramjanali Merchant''s Kulmukhtray Khalidbin Saiyed
Gujarat High Court · (2001) 1 GLR 590
High Courts07 Sept 2000Dismissed
Aher Pola Parbat Barad Vs Chituri Sahib, Asstt. S.P.
Gujarat High Court · (2001) 21 GLH 222 : (2001) 3 GLR 2054
High Courts07 Sept 2000Dismissed
Aher Pola Parbat Barad Vs Chituri Sahib, Asstt. S.P., Veraval and Others
Gujarat High Court · (2001) 21 GLH 222 : (2001) 3 GLR 2054 : (2002) 4 RCR(Criminal) 11
Criminal Procedure Code, 1973 (CrPC) — Section 197(1), 202, 397, 401, 45Penal Code, 1860 (IPC) — Section 114, 323, 325, 327, 330
High Courts07 Sept 2000
Ganesh Textiles Vs Commissioner of Income Tax
Gujarat High Court · (2001) 171 CTR 167 : (2002) 253 ITR 216
Income Tax Act, 1961 — Section 143(3), 148(1), 256(1), 271(1), 40
High Courts07 Sept 2000
Commissioner of Income Tax Vs Bavla Gopalak Vividh Karyakarisahakari Mandli Ltd.
Gujarat High Court · (2001) 171 CTR 602 : (2002) 253 ITR 97 : (2002) 124 TAXMAN 523
Income Tax Act, 1961 — Section 256(1)
High Courts07 Sept 2000Allowed
Gujarat Housing Board and Another Vs Zulfikar Ramjanali Merchant''s Kulmukhtray Khalidbin Saiyed and Another
Gujarat High Court · (2001) 1 GLR 590
Civil Procedure Code, 1908 (CPC) — Section 9Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 16, 4(1), 5, 7, 7(1)Limitation Act, 1963 — Section 14
High Courts07 Sept 2000Allowed
Suresh Chhotalal Verma Vs State of Gujarat
Gujarat High Court · (2001) CriLJ 2286 : (2001) 21 GLH 797 : (2001) 2 GLR 1029 : (2001) 4 RCR(Criminal) 144
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Essential Commodities Act, 1955 — Section 3, 7Evidence Act, 1872 — Section 25
High Courts07 Sept 2000Allowed
Jitendrakumar Suryakant Patel Vs State of Gujarat
Gujarat High Court · (2000) 09 GUJ CK 0044
High Courts06 Sept 2000Allowed
Adani Exports Ltd. Vs Hindustan Organic Chemicals Ltd. and Another
Gujarat High Court · (2000) 3 GLR 2759
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104