COURT ARCHIVE

Gujarat High Court judgments, 2000

1,223 judgments · page 19 of 62

High Courts14 Sept 2000Dismissed

Gujarat State Road Transport Corporation Vs Kamlaben Valjibhai Vora

Gujarat High Court · (2002) ACJ 780 : (2001) 3 GLR 2528

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 92Motor Vehicles Act, 1988 — Section 140, 163

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High Courts14 Sept 2000Dismissed

G.S.R.T.C. Vs Kamlaben Valjibhai Vora

Gujarat High Court · (2000) 09 GUJ CK 0069

Motor Vehicles Act, 1939 — Section 110A, 110BMotor Vehicles Act, 1988 — Section 168, 168(1)

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High Courts13 Sept 2000

Gunvantlal Ratanchand Vs Rameshbhai P. Patel

Gujarat High Court · (2000) 09 GUJ CK 0055

Contract Act, 1872 — Section 21(4) , 73Criminal Procedure Code, 1973 (CrPC) — Section 115Gujarat Town Planning and Urban Development Act, 1976 — Section 121

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High Courts13 Sept 2000Allowed

Chaudhary K. Gobarbhai Vs State of Gujarat

Gujarat High Court · (2000) 09 GUJ CK 0052

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G

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High Courts12 Sept 2000Dismissed

Bhikhubhai Somabhai Patel Vs State of Gujarat and Ors

Gujarat High Court · (2001) 21 GLH 538

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High Courts12 Sept 2000Dismissed

Commissioner of Income Tax Vs Kedraj Agricultural Industries

Gujarat High Court · (2001) 171 CTR 23 : (2002) 253 ITR 346 : (2002) 121 TAXMAN 590

Income Tax Act, 1961 — Section 28, 280O, 29, 30, 31

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High Courts12 Sept 2000Allowed

Neena Abraham Vs Raji Eappen

Gujarat High Court · (2000) 09 GUJ CK 0115

Divorce Act, 1869 — Section 18 , 19

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High Courts12 Sept 2000Allowed

Dhanjibhai Pethabhai Vs State of Gujarat

Gujarat High Court · (2001) CriLJ 1587 : (2001) 4 GLR 3310

Penal Code, 1860 (IPC) — Section 302

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High Courts12 Sept 2000Dismissed

Bhikhubhai Somabhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2001) 2 GLR 1442

Bombay Stamp Act, 1958 — Section 32, 32(4), 32A, 33Constitution of India, 1950 — Article 226

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High Courts12 Sept 2000

Lalludas Children Trust Vs Commissioner of Income Tax

Gujarat High Court · (2001) 167 CTR 588 : (2002) 120 TAXMAN 437

Income Tax Act, 1961 — Section 143, 143(3), 144, 246, 246(1)(c)

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High Courts12 Sept 2000Allowed

Chandulal Manilal Doshi Vs Maniben Manilal Doshi

Gujarat High Court · (2001) 21 GLH 637

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High Courts12 Sept 2000Allowed

Kulsumbem Adambhai Vs Noormohmad Pirbhai

Gujarat High Court · (2001) 21 GLH 1 : (2001) 1 GLH 21

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High Courts11 Sept 2000Dismissed

National Insurance Co. Ltd. Vs Jakhu Ranmal Hethvadia

Gujarat High Court · (2000) 09 GUJ CK 0120

Motor Vehicles Act, 1988 — Section 163A, 173

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High Courts11 Sept 2000Dismissed

Amarsinhbhai Bhilabhai Chaudhary Vs State of Gujarat and Another

Gujarat High Court · (2001) 3 GLR 2441

Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 14, 226, 226, 356, 356(1)Gujarat Lokayukta Act, 1986 — Section 11, 11(1), 11(2), 12, 12(2)

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High Courts11 Sept 2000Dismissed