High Courts21 Sept 2000Dismissed

Ramilaben Hasmukhbhai Khristi Vs State of Gujarat

Gujarat High Court · (2001) 1 GLR 783

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 173(2), 174, 190(1)Evidence Act, 1872 — Section 104, 158, 3, 32, 35Penal Code, 1860 (IPC) — Section 120A, 120B, 302, 363, 366