High Courts04 Oct 2000Dismissed
Bhanumatiben Suryakant Doshi Vs Vanrajsinh Hirabhai Chavda and Others
Gujarat High Court · (2001) 2 GLR 1216
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1)
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 15 of 62
High Courts04 Oct 2000Dismissed
Pathan Talibkhan Abdul R. Vs Pathan Husenkhan Abdul R. and Another
Gujarat High Court · (2001) 2 GLR 1139
Transfer of Property Act, 1882 — Section 129
High Courts04 Oct 2000Allowed
Vithalbhai Talsibhai Parmar Vankar Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 653 : (2001) 3 GLR 1969
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts04 Oct 2000Dismissed
Vimlaben and Others Vs Danabhai Kalyanbhai Rohit and Another
Gujarat High Court · (2002) 1 GLR 330
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 74, 76Constitution of India, 1950 — Article 226, 227
High Courts04 Oct 2000
Dolly Salt Industries Vs State of Gujarat
Gujarat High Court · (2000) 10 GUJ CK 0014
High Courts04 Oct 2000Allowed
Vithalbhai Talsibhai Parmar Vankar Vs State of Gujarat and Another
Gujarat High Court · (2001) 21 GLH 653 : (2001) 3 GLR 1969
Criminal Procedure Code, 1973 (CrPC) — Section 397, 439, 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts04 Oct 2000
Manibhai Vashrambhai Thakkar and Keyur Manibhai Thakkar Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 353
High Courts04 Oct 2000
Consumer Protection Council Vs A''bad Muni. Corporation Gujarat Chamber of Commerce and Industry Vs Consumer Protection Council
Gujarat High Court · (2000) 3 GLR 727
High Courts03 Oct 2000Dismissed
Maheshkumar Tribhovandas Patel Vs Rameshkumar Ratilal Patel
Gujarat High Court · (2000) 10 GUJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts03 Oct 2000Allowed
Ben Lilavati Lalbhai Trust Vs A''bad Municipal Corporation
Gujarat High Court · (2000) 10 GUJ CK 0046
High Courts03 Oct 2000Allowed
Bar Council of Gujarat Vs Vinod Harjivandas Dixit
Gujarat High Court · AIR 2001 Guj 132 : (2001) 3 GLR 2280
Advocates Act, 1961 — Section 10, 2(1)Bar Council of India Rules, 1975 — Rule 10, 2Constitution of India, 1950 — Article 14, 233(2), 243
High Courts01 Oct 2000Dismissed
Gulamminya Hasuminya Deceased Through His Heirs Vs Sakhavatkhan Mohmadkhan Deceased Throu Legal Heris
Gujarat High Court · (2000) 10 GUJ CK 0037
High Courts29 Sept 2000Allowed
Varvabhai C. Rabari Vs Asstt. Collector
Gujarat High Court · (2000) 09 GUJ CK 0144
High Courts29 Sept 2000Dismissed
Rameshbhai Maljibhai Patel Vs Swami Hariprasad Guru Keshavnandji
Gujarat High Court · (2000) 09 GUJ CK 0138
High Courts29 Sept 2000
Amrutbhai Bholidasbhai Patel Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 328 : (2000) 3 GLR 580 : (2001) 1 RCR(Criminal) 215
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439(1)
High Courts29 Sept 2000Dismissed
Vijibhai Chinabhai and Another Vs State of Gujarat and Others
Gujarat High Court · (2001) 90 FLR 429 : (2001) GLR 280 : (2002) 4 LLJ 478
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts29 Sept 2000Dismissed
Oriental Insurance Co. Ltd. Vs Ganeshlal Nathuji Chaudhary
Gujarat High Court · (2001) 4 GLR 3204
Motor Vehicles Act, 1988 — Section 147, 173
High Courts29 Sept 2000Allowed
Patel Natvarbhai Mithbhai Vs Patel Chhaganbhai T.
Gujarat High Court · (2000) 09 GUJ CK 0021
High Courts29 Sept 2000
Vijya Meghji Jungi Vs Central Institute of Fisheries Technology (I.C.A.R.)
Gujarat High Court · (2000) 09 GUJ CK 0008
High Courts28 Sept 2000
Gujarat State Road Transport Corporation Vs Kirankumar Manilal Kanabar and Another
Gujarat High Court · (2002) 1 ACC 342
Motor Vehicles Act, 1988 — Section 140, 173