High Courts09 Oct 2000Dismissed
GSRTC Vs Jenabai Dadamiyan Saiyed
Gujarat High Court · (2000) 10 GUJ CK 0084
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 14 of 62
High Courts09 Oct 2000
National Textiles Vs Commissioner of Income Tax
Gujarat High Court · (2000) 164 CTR 209
Evidence Act, 1872 — Section 101, 102, 103, 104, 105Income Tax Act, 1961 — Section 256(1), 271(1), 68, 69APenal Code, 1860 (IPC) — Section 306
High Courts09 Oct 2000
NATIONAL TEXTILES Vs COMMISSIONER OF INCOME TAX
Gujarat High Court · (2001) 164 CTR 209 : (2001) 249 ITR 125 : (2001) 247 ITR 305 : (2001) 114 TAXMAN 203
Evidence Act, 1872 — Section 101, 102, 103, 104, 105Income Tax Act, 1961 — Section 256(1), 27(1)(c), 271(1)(c), 68, 69APenal Code, 1860 (IPC) — Section 306
High Courts06 Oct 2000Allowed
Sardar Patel Nagar Co-op. Development Mandal Vs State of Gujarat
Gujarat High Court · (2001) 2 GLR 1048
High Courts06 Oct 2000Dismissed
D.P. Vekariya Vs Surat Urban Develop Authority
Gujarat High Court · (2000) 10 GUJ CK 0100
High Courts06 Oct 2000Dismissed
Jitendra Bhailal Mehta Vs Gujarat Water Research Dev. Corpn.
Gujarat High Court · (2000) 10 GUJ CK 0097
High Courts06 Oct 2000Dismissed
Jyotindra C. Shah Vs New India Ass. Co. Ltd.
Gujarat High Court · (2002) 92 FLR 114 : (2002) 1 GLR 121
High Courts06 Oct 2000Dismissed
K.D. Mehta Vs State of Gujarat
Gujarat High Court · (2000) 10 GUJ CK 0072
Bombay Motor Vehicles Tax Act, 1958 — Section 13, 13(2), 2(10)Motor Vehicles Act, 1939 — Section 2(18), 2(28)Motor Vehicles Act, 1988 — Section 110, 2(28), 39, 40, 41
High Courts06 Oct 2000Disposed Off
Guj. Adivasi Yuva Vikas Sangh Vs Guj. State Khadi Gramodyog Board
Gujarat High Court · (2000) 10 GUJ CK 0070
High Courts06 Oct 2000Allowed
Sardar Patel Nagar Co-op. Development Mandal Vs State of Gujarat and Others
Gujarat High Court · (2001) 2 GLR 1048
Bombay Provincial Municipal Corporations Act, 1949 — Section 260, 260(1), 267, 269(1)
High Courts06 Oct 2000Dismissed
Jyotindra C. Shah Vs New India Assurance Co. Ltd. and Another
Gujarat High Court · (2002) 92 FLR 114 : (2002) 1 GLR 121
Constitution (Forty-Second Amendment) Act, 1976 — Section 44
High Courts06 Oct 2000
Ahmedabad Municipal Transport Service Vs Shitalbhai Shobhraj
Gujarat High Court · (2000) 10 GUJ CK 0031
High Courts06 Oct 2000Dismissed
Vinodrai Valjibhai Oza since Deceased through heirs Vs Assistant General Manager
Gujarat High Court · (2000) 10 GUJ CK 0016
Constitution of India, 1950 — Article 14, 21
High Courts06 Oct 2000Allowed
Gujarat Housing Board and Another Vs Arvind C. Patel
Gujarat High Court · (2001) 21 GLH 646 : (2002) 1 GLR 153
Bombay General Clauses Act, 1904 — Section 2(26)Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 226
High Courts05 Oct 2000
Gujarat Vet Pharma Products Ltd. Vs GIDC
Gujarat High Court · (2000) 10 GUJ CK 0098
High Courts05 Oct 2000Dismissed
Regional Director, Employees'' State Insurance Corporation Vs Babubhai Kalidas
Gujarat High Court · AIR 2001 Guj 169 : (2001) 91 FLR 775
Civil Procedure Code, 1908 (CPC) — Section 100A
High Courts05 Oct 2000Dismissed
Kiritkumar Budhalal Patel Vs State of Gujarat
Gujarat High Court · (2001) GLR 55
High Courts04 Oct 2000Dismissed
Vimlaben Vs Danabhai Kalyanbhai Rohit
Gujarat High Court · (2002) 1 GLR 330
High Courts04 Oct 2000Dismissed
Pathan Talibkhan Abdul R. Vs Pathan Husenkhan Abdul R.
Gujarat High Court · (2001) 2 GLR 1139
High Courts04 Oct 2000
Bhanumatiben Suryakant Doshi Vs Vanrajsinh Hirabhai Chavda
Gujarat High Court · (2001) 21 GLH 211