High Courts21 Sept 2000Allowed
Rathika Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2000) 09 GUJ CK 0034
Bombay Land Revenue Code, 1879 — Section 211Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 18 of 62
High Courts21 Sept 2000Allowed
Trustee of Dababhai Trust Vs State of Gujarat
Gujarat High Court · (2000) 09 GUJ CK 0032
High Courts21 Sept 2000Allowed
J.G. Kundalia Vs Mamlatdar Rajkot Taluka and Others
Gujarat High Court · (2000) 09 GUJ CK 0012
Bombay Land Revenue Code, 1879 — Section 211Bombay Land Revenue Rules, 1921 — Rule 108(6)
High Courts20 Sept 2000Dismissed
New India Assurance Co. Ltd. Vs Zerabibi
Gujarat High Court · (2001) 4 GLR 3003
Motor Vehicles Act, 1988 — Section 173
High Courts20 Sept 2000Dismissed
Amrutbhai Bholibhai Patel Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 317 : (2000) 3 GLR 787
High Courts19 Sept 2000
HIMATLAL C. VALIA Vs COMMISSIONER OF INCOME TAX
Gujarat High Court · (2001) 164 CTR 293
Income Tax Act, 1961 — Section 2(14), 256(1), 45
High Courts19 Sept 2000Allowed
State of Gujarat Vs Chatrabhuj Keshavjibhai
Gujarat High Court · (2000) 09 GUJ CK 0131
High Courts19 Sept 2000Allowed
Ravatsinh Ranubha Vs V.S. Sinha or his Successor and Others
Gujarat High Court · (2001) 21 GLH 764 : (2001) 2 GLR 1679
Bombay Land Revenue Code, 1879 — Section 203 , 211Civil Procedure Code, 1882 — Section 265Civil Procedure Code, 1908 (CPC) — Order 18 Rule 20, Order 20 Rule 18, Order 26 Rule 13, Order 26 Rule 14, 144
High Courts19 Sept 2000
Himatlal C. Valia Vs Commissioner of Income Tax
Gujarat High Court · (2000) 164 CTR 293 : (2001) 248 ITR 262 : (2001) 114 TAXMAN 269
Income Tax Act, 1961 — Section 2(14), 256(1), 45, 45(1)
High Courts19 Sept 2000Dismissed
Ramachandra Malojirao Bhonsle Vs Rasikbhai Govardhanbhai Raiyani
Gujarat High Court · (2001) CriLJ 866 : (2001) GLR 25 : (2001) 3 RCR(Criminal) 262
High Courts19 Sept 2000Allowed
Ramjibhai H. Patel Vs State of Gujarat
Gujarat High Court · (2000) 09 GUJ CK 0027
High Courts18 Sept 2000Allowed
Unisilk Vs Commissioner of Customs
Gujarat High Court · (2001) CriLJ 1029 : (2001) 74 ECC 560 : (2001) 95 ECR 57 : (2001) 134 ELT 40 : (2001) 1 GLR 777 : (2001) 3 RCR(Criminal) 152
Customs Act, 1962 — Section 110, 110(2), 124
High Courts18 Sept 2000Dismissed
Karsansingh @ K.T. Tejsingh Rajput (Chaudhari) Vs Commissioner of Police
Gujarat High Court · (2000) 09 GUJ CK 0074
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Sept 2000Dismissed
State of Gujarat Vs Mahesh Trading Co.
Gujarat High Court · (2000) 09 GUJ CK 0048
High Courts15 Sept 2000Dismissed
Manish H. Damani, General Secretary Vs Director, Government Printing and Stationery
Gujarat High Court · (2001) GLR 58
High Courts15 Sept 2000
Maganlal Brothers and Co. Vs State of Gujarat
Gujarat High Court · (2000) 09 GUJ CK 0124
High Courts15 Sept 2000
Gujarat Cancer and Research Institute Vs Sanjay Chandrakant Vyas
Gujarat High Court · (2000) 09 GUJ CK 0085
Industrial Disputes Act, 1947 — Section 17(B)
High Courts15 Sept 2000
P.S. Vasava, Assistant Commissioner of Income Tax Vs Shantaben
Gujarat High Court · (2001) 21 GLH 41 : (2000) 4 GLR 783
High Courts15 Sept 2000
Chaturbhai Bhavanbhai Makwana Vs Principal Gujarat College
Gujarat High Court · (2000) 09 GUJ CK 0014
High Courts14 Sept 2000Allowed
State of Gujarat Vs Shri Raj Fertilizers
Gujarat High Court · (2001) 21 GLH 603