High Courts16 Aug 1999Allowed
C.G. Sharma Vs State of Gujarat
Gujarat High Court · (2001) 3 GLR 463
Constitution of India, 1950 — Article 14, 16, 309, 311(2)Gujarat Judicial Services Recruitment Rules, 1961 — Rule 5(4)
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 21 of 42
High Courts16 Aug 1999Dismissed
Mukeshbhai Rajendrabhai Shah Vs Addl. Development Commissioner and Others
Gujarat High Court · (1999) 3 GLR 672
Gujarat Panchayats (Amendment) Act, 1993 — Section 216, 57
High Courts16 Aug 1999
Commissioner of Income Tax Vs S.L.M. Maneklal Industries Ltd.
Gujarat High Court · (1999) 08 GUJ CK 0045
Income Tax Act, 1961 — Section 37, 80J, 80J
High Courts16 Aug 1999
Rambhai Jethabhai Parmar Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0017
High Courts15 Aug 1999Dismissed
Ismail M. Mahida Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0069
High Courts15 Aug 1999
N.J. Zala Vs The State of Gujarat and Others
Gujarat High Court · (2000) 1 GLR 548
High Courts15 Aug 1999Allowed
Sushilaben I Dave Vs District Panchayat Bhavnagar
Gujarat High Court · (1999) 08 GUJ CK 0066
High Courts15 Aug 1999
Sukhlal C. Prajapati and Others Vs Government of Gujarat and Others
Gujarat High Court · (1999) 08 GUJ CK 0063
High Courts15 Aug 1999Dismissed
R.S. Kumbharvadia Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 143
High Courts15 Aug 1999
M.M. Rehan Vs Govt. of Gujarat and Others
Gujarat High Court · (1999) 08 GUJ CK 0041
Gazetted officers Pre-Service Examination Rules, 1970 — Rule 3, 4, 5
High Courts13 Aug 1999
N.J. Panchal Vs Gujarat Water Supply and Sewerage Board
Gujarat High Court · (1999) 08 GUJ CK 0070
High Courts13 Aug 1999Allowed
Ketan A. Pandya Vs Settlement Commissioner and Land Record Director
Gujarat High Court · (1999) 08 GUJ CK 0056
Constitution of India, 1950 — Article 226
High Courts13 Aug 1999
Commissioner of Income Tax Vs M.J. Woolens Pvt. Ltd.
Gujarat High Court · (1999) 08 GUJ CK 0044
Income Tax Act, 1961 — Section 80J
High Courts13 Aug 1999Dismissed
Naginbhai Chhotubhai Patel Vs State of Gujarat
Gujarat High Court · (2000) GLR 635
High Courts13 Aug 1999Dismissed
Thakor Sumit S. Vs Gujarat University
Gujarat High Court · (1999) 08 GUJ CK 0012
High Courts13 Aug 1999
Taraben K. Desai Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0006
High Courts12 Aug 1999
Labh Construction and Industries Limited Vs Commissioner of Income Tax
Gujarat High Court · (1999) 08 GUJ CK 0037
High Courts12 Aug 1999
Commissioner of Income Tax Vs Ambica Mills Ltd.
Gujarat High Court · (2000) 161 CTR 539 : (2000) 244 ITR 742 : (2001) 115 TAXMAN 600
Income Tax Act, 1961 — Section 40, 40A(5)
High Courts12 Aug 1999Dismissed
Gomaram Somaram Jat Vs U.H. Patel
Gujarat High Court · (2000) 1 GLR 99
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 53(1), 53A, 67
High Courts11 Aug 1999
Siddhi Travels Vs Indian Air Lines Ltd. and Another
Gujarat High Court · AIR 2000 Guj 102 : (2000) 1 GLR 174
Constitution of India, 1950 — Article 14, 299