High Courts11 Aug 1999Dismissed
Special Land Acquisition Officer Vs Ranchhodbhai Chhaganbhai Dabhi
Gujarat High Court · (1999) 08 GUJ CK 0028
Land Acquisition Act, 1894 — Section 54
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 22 of 42
High Courts11 Aug 1999Dismissed
Spl. LAQ Officer Vs Dabhi Ambalal Chunthaji
Gujarat High Court · (1999) 08 GUJ CK 0003
Land Acquisition Act, 1894 — Section 54
High Courts10 Aug 1999Allowed
Praveenkuma Josef Disilva Vs Gujarilal Dipchand Sharma
Gujarat High Court · (1999) 08 GUJ CK 0057
Penal Code, 1860 (IPC) — Section 114, 406
High Courts09 Aug 1999
GSRTC Vs Kishorbhai Sanabhai Patel
Gujarat High Court · (1999) 08 GUJ CK 0053
Motor Vehicles Act, 1988 — Section 173
High Courts09 Aug 1999
Ramnaresh T. Mishra Vs Alpesh Textiles and Others
Gujarat High Court · (2000) 1 GLR 89 : (2000) 1 LLJ 1036
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15(5)
High Courts06 Aug 1999
Heirs of B.J. Trivedi Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0073
Constitution of India, 1950 — Article 226
High Courts06 Aug 1999Dismissed
Kalpeshkumar Bhikhalal Vohara Vs Dalpatbhai Manilal Shah
Gujarat High Court · (1999) 08 GUJ CK 0046
High Courts06 Aug 1999Allowed
P.G. Vyas Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0043
High Courts06 Aug 1999Dismissed
C.G. Sharma Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 79
Constitution of India, 1950 — Article 14, 16, 226, 311(2)Gujarat Judicial Services Recruitment Rules, 1961 — Rule 4, 4(2), 5, 5(4)
High Courts05 Aug 1999Dismissed
Umesh Shailendra Kumar Sharma Vs State of Gujarat
Gujarat High Court · (2000) 1 GLR 543
Criminal Procedure Code, 1973 (CrPC) — Section 406, 420, 482Penal Code, 1860 (IPC) — Section 406, 504
High Courts05 Aug 1999Allowed
Visnagar Municipality Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0024
High Courts05 Aug 1999Allowed
Kanaiyalal Satyanarayan Kahar Vs Chief Officer
Gujarat High Court · (1999) 08 GUJ CK 0001
High Courts04 Aug 1999Allowed
Chinubhai Chandulal Shah Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0065
High Courts03 Aug 1999Dismissed
Union of India (UOI) Vs Prema Dhama and Another
Gujarat High Court · (2000) 4 GLR 305
High Courts03 Aug 1999
Sarika Estate and Investments (P) Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (1999) 08 GUJ CK 0036
Income Tax Act, 1961 — Section 197, 197(1)
High Courts01 Aug 1999Allowed
District Panchayat Vs Danubha (Wrongly Typed as "Dhanubha")
Gujarat High Court · (1999) 08 GUJ CK 0055
Industrial Disputes Act, 1947 — Section 25, 25B, 25FPenal Code, 1860 (IPC) — Section 114, 381
High Courts01 Aug 1999Allowed
District Panchayat Vs Amarsinh Ramsinh
Gujarat High Court · (1999) 08 GUJ CK 0054
Industrial Disputes Act, 1947 — Section 25, 25B, 25FPenal Code, 1860 (IPC) — Section 114, 381
High Courts01 Aug 1999Allowed
Naginbhai Hirabhai Patel Vs DECD Modi Ramanlal Bapulal by his heir and LR. Maniben R. Modi
Gujarat High Court · (1999) 08 GUJ CK 0040
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(b)
High Courts30 Jul 1999Allowed
Dave Pruthvishkumar Bhanuprasad Vs State of Gujarat
Gujarat High Court · (2000) 2 RCR(Criminal) 313
Negotiable Instruments Act, 1881 (NI) — Section 138