COURT ARCHIVE

Gujarat High Court judgments, 1999

826 judgments · page 42 of 42

High Courts18 Jan 1999

Milan Cinema and Another Vs Maganlal Nathalal Mistry

Gujarat High Court · (1999) 82 FLR 308 : (1999) 1 LLJ 654

Industrial Disputes Act, 1947 — Section 10(1), 33C(2)

High Courts18 Jan 1999

Gujarat High Court · (1999) 2 GLR 1453

Bombay Civil Services Rules, 1959 — Rule 161(1)

High Courts18 Jan 1999Allowed

Gujarat High Court · (1999) 01 GUJ CK 0002

High Courts16 Jan 1999Allowed

Gujarat High Court · (2000) 2 DMC 677 : (1999) 3 GLR 556

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 24

High Courts16 Jan 1999

Gujarat High Court · AIR 1999 Guj 275

Constitution of India, 1950 — Article 226

High Courts16 Jan 1999Dismissed

Gujarat High Court · (2000) GLR 293