High Courts02 Feb 1999Dismissed
Prahladji Mohanji Thakor Vs State of Gujarat and Others
Gujarat High Court · AIR 1999 Guj 289 : (2000) GLR 6
Constitution of India, 1950 — Article 14Gujarat Panchayats (Amendment) Act, 1993 — Section 264
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 41 of 42
High Courts01 Feb 1999Allowed
Patel Vinshnubhai Keshavlal Vs Special Land Acquisition Officer No. 1
Gujarat High Court · (1999) 02 GUJ CK 0049
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12(2), 18, 18(2)
High Courts01 Feb 1999Allowed
Dipakkumar Narsibhai Patel Vs North Gujarat University and Others
Gujarat High Court · AIR 2000 Guj 43
Constitution of India, 1950 — Article 226
High Courts29 Jan 1999Dismissed
Surat Panjrapole Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0008
Bombay Provincial Municipal Corporations Act, 1949 — Section 62Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 12, 12(2), 13(2), 17(1), 40(3)
High Courts29 Jan 1999
Gujarat State Civil Supplies Corporation Ltd. Vs Regional P.F. Commissioner and Others
Gujarat High Court · (2000) GLR 398 : (1999) 2 LLJ 844
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts28 Jan 1999Dismissed
Executive Engineer Vs Maniben Nathabhai
Gujarat High Court · (1999) 01 GUJ CK 0012
Land Acquisition Act, 1894 — Section 54
High Courts28 Jan 1999Dismissed
Vallabhvidyanagar Mazdoor Union Vs State of Gujarat
Gujarat High Court · (1999) 1 GLR 613
Bombay Industrial Relations Act, 1946 — Section 26AIndustrial Disputes Act, 1947 — Section 18(1)Payment of Wages Act, 1936 — Section 7
High Courts28 Jan 1999
Abdulsattar I. Shaikh Vs Executive Engineer
Gujarat High Court · (2000) GLR 311
High Courts25 Jan 1999
Patel Naranbhai Gordhanbhai Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0022
High Courts25 Jan 1999
Patel Karsanbhai Gordhanbhai Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0018
High Courts25 Jan 1999
Patel Shantilal Ramjibhai Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0017
High Courts25 Jan 1999
Navinchandra Laxmidas Mandavia Vs State of Gujarat and Others
Gujarat High Court · (2000) 1 LLJ 509
Industrial Disputes Act, 1947 — Section 17Minimum Wages Act, 1948 — Section 2
High Courts25 Jan 1999
Vinodbhai Ishwarbhai Patel Vs Special Land Acquisition Officer
Gujarat High Court · (1999) 01 GUJ CK 0013
High Courts22 Jan 1999Allowed
State of Gujarat Vs R.R. Lalaji
Gujarat High Court · (1999) 2 GLR 398
Constitution of India, 1950 — Article 309
High Courts21 Jan 1999
Gujarat State Road Transport Corporation Vs Workmen of State Transport Corporation
Gujarat High Court · (1999) 2 LLJ 1363
Constitution of India, 1950 — Article 14, 16, 21Industrial Disputes Act, 1947 — Section 2
High Courts21 Jan 1999
Pravinsinh Dolatsinh Rana Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 690
High Courts21 Jan 1999
Special Land Acquisition Officer Vs Gabrial Somabhai Khristi
Gujarat High Court · (1999) 01 GUJ CK 0009
Land Acquisition Act, 1894 — Section 54
High Courts21 Jan 1999Allowed
M.S. University Vs Pravinbhai Savinlal Jaiswal
Gujarat High Court · (1999) 01 GUJ CK 0006
High Courts18 Jan 1999Allowed
Surjit Singh Kirpal Singh Armed Police Constable Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0021
High Courts18 Jan 1999
State of Gujarat Vs Arvindkumar Laxmichand Khandhar
Gujarat High Court · (1999) 01 GUJ CK 0020
Land Acquisition Act, 1894 — Section 54