High Courts19 Feb 1999Dismissed
Sumitraben Anilkumar Shah Vs Divyabhanusinghji Sajjan Singhji Dr. Sumitraben Anilkumar Shah Vs Rajkumar Shri Divyabhanusinghji
Gujarat High Court · (1999) 02 GUJ CK 0058
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 39 of 42
High Courts19 Feb 1999Dismissed
Maganbhai L. Chauhan Vs Divisional Controller
Gujarat High Court · (1999) 02 GUJ CK 0057
High Courts19 Feb 1999Dismissed
Legal Rep. and Heirs of Karsandas Gordhandas Parmar Vs Bahadursingh Madhursingh Dodia
Gujarat High Court · (1999) 2 GLR 496
Bombay Rent Act, 1947 — Section 29(2)
High Courts19 Feb 1999Dismissed
Pinjara Habib Mohmed Vs Pathan Nishar Ahmedkhan Talibkhan
Gujarat High Court · (1999) 2 GLR 435
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(b)Transfer of Property Act, 1882 — Section 106
High Courts19 Feb 1999Dismissed
State of Gujarat Vs Hiteshkumar alias Hiten Gorshanbhai Patel
Gujarat High Court · (1999) CriLJ 4346 : (2000) 1 GLR 345
Penal Code, 1860 (IPC) — Section 201, 302
High Courts18 Feb 1999Allowed
Anantrai L. Vadnagra Vs State of Gujarat
Gujarat High Court · (2000) GLR 251
High Courts17 Feb 1999Allowed
Naranbhai D. Chamar Vs Dist. Development Officer
Gujarat High Court · (2000) GLR 135
High Courts17 Feb 1999
State of Gujarat Vs Mer Mula Khima @ Khimanand
Gujarat High Court · (1999) 02 GUJ CK 0054
Land Acquisition Act, 1894 — Section 23(1A)
High Courts17 Feb 1999
State of Gujarat Vs Maka Merabhai Rabari
Gujarat High Court · (1999) 02 GUJ CK 0029
Land Acquisition Act, 1894 — Section 23(1A)
High Courts17 Feb 1999Dismissed
Dilip G. Panchamia Vs State of Gujarat
Gujarat High Court · (1999) 02 GUJ CK 0014
High Courts17 Feb 1999
Dabhoi Nagarpalika Vs Omkarbhai Somabhai Patel
Gujarat High Court · (2000) GLR 216
High Courts17 Feb 1999Dismissed
Vinaybhai K. Yadav Vs State of Gujarat
Gujarat High Court · (1999) 02 GUJ CK 0012
High Courts17 Feb 1999
Dabhoi Nagarpalika Vs Omkarbhai Somabhai Patel and Others
Gujarat High Court · (2000) 3 LLJ 461
Industrial Disputes Act, 1947 — Section 25F, 25G, 25J
High Courts16 Feb 1999
Jagdishchandra L. Oza and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1999 Guj 314
Constitution of India, 1950 — Article 226
High Courts16 Feb 1999Allowed
Executive Engineer Vs Spl. Laq Officer
Gujarat High Court · (1999) 02 GUJ CK 0020
Land Acquisition Act, 1894 — Section 54
High Courts16 Feb 1999
Engineering Mazdoor Sangh Vs Oil and Natural Gas Corporation Ltd.
Gujarat High Court · (1999) 02 GUJ CK 0015
Industrial Disputes Act, 1947 — Section 33(1)Oil and Natural Gas Commission (Recruitment and Promotions) Regulations, 1980 — Order 2(II), 33A
High Courts15 Feb 1999
Gujarat State Vs Vajsi Giga for Giga Punja
Gujarat High Court · (1999) 02 GUJ CK 0024
Land Acquisition Act, 1894 — Section 23(1A), 4(1), 54, 6, 9
High Courts12 Feb 1999
State of Gujarat Vs Mohan Popatbhai
Gujarat High Court · (1999) 02 GUJ CK 0028
Land Acquisition Act, 1894 — Section 23(1A), 4(1)
High Courts12 Feb 1999
State of Gujarat Vs Khima Ramde
Gujarat High Court · (1999) 02 GUJ CK 0021
Land Acquisition Act, 1894 — Section 54
High Courts12 Feb 1999Allowed
Kantilal Gandalal Madhak Vs Union of India (UOI)
Gujarat High Court · (1999) 3 GLR 570