High Courts24 Aug 1999
Rajvirsinh K. Rathod and Others Vs Principal D.M. Patel, Shree K.N. Shah Modasa Village High School and Others
Gujarat High Court · AIR 2000 Guj 60
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 20 of 42
High Courts24 Aug 1999Dismissed
Hemlata T. Khoda Vs State of Gujarat and Others
Gujarat High Court · (1999) 08 GUJ CK 0010
High Courts24 Aug 1999Dismissed
Jagdishkumar K. Parghi Vs Guj. State Road Transport Corpn.
Gujarat High Court · (1999) 08 GUJ CK 0002
High Courts23 Aug 1999
Harsukhbhai Gordhanbhai Hadvani Vs State of Gujarat
Gujarat High Court · AIR 2000 Guj 188 : (2000) 1 GLR 32
Gujarat Panchayats (Amendment) Act, 1962 — Section 278, 57
High Courts23 Aug 1999Allowed
Bhavnagar Municipal Corporation Vs Anirudsinh Ramsinh Jadeja
Gujarat High Court · (1999) 08 GUJ CK 0029
Industrial Disputes Act, 1947 — Section 25(F)
High Courts20 Aug 1999
Mohanbhai Bhalabhai Bhoi Vs Officer on Special Duty Land Acquisition - Unit No. 1
Gujarat High Court · (1999) 08 GUJ CK 0049
High Courts20 Aug 1999Dismissed
Gujarat Steeel Tube Co. Ltd. Vs Virchandbhai Bhogilal Shah
Gujarat High Court · (2000) 1 GLR 166 : (2000) 2 RCR(Civil) 343 : (2000) 1 RCR(Rent) 316
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(1)
High Courts20 Aug 1999Allowed
R.G. Patel Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0020
High Courts20 Aug 1999Allowed
Ahmedabad Municipal Corporation Vs Ahmedabad Municipal Nowkar Mandal
Gujarat High Court · (1999) 08 GUJ CK 0019
High Courts20 Aug 1999Dismissed
Pradeepkumar Chauhan Vs Registrar
Gujarat High Court · (2000) 2 GLR 159
High Courts19 Aug 1999Dismissed
R.M. Vaishnav Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0015
High Courts19 Aug 1999
Rafiqsa Chammansa Fakir Vs J.M. Vyas or Successor
Gujarat High Court · (2000) 1 GLR 473
High Courts18 Aug 1999
Gordhanbhai Rambhai Patel Vs Special Land Acquisition Officer
Gujarat High Court · (1999) 08 GUJ CK 0061
High Courts18 Aug 1999Dismissed
Firozkhan Huseinmiya Rathod Vs Commissioner of Police For The City of Ahmedabad
Gujarat High Court · (1999) 3 GLR 648
Arms Act, 1959 — Section 25(1)
High Courts17 Aug 1999Allowed
Hasmukhbhai N. Kotak Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0071
High Courts17 Aug 1999
Executive Engineer, Roads And Building Department, Rajkot Vs Rameshkumar K. Bhatt
Gujarat High Court · (2000) 1 GLR 866
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts17 Aug 1999Dismissed
J.M. Shah Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0008
High Courts16 Aug 1999
C.G. Sharma Vs State of Gujarat and Another
Gujarat High Court · (2000) 2 GLR 1031
Constitution of India, 1950 — Article 14, 16, 226, 234, 309