High Courts01 Sept 1999
Income Tax Officer Vs Gujarat Narmada Valley Fertilizers Co. Ltd.
Gujarat High Court · (2000) 163 CTR 554 : (2000) 113 TAXMAN 586
Income Tax Act, 1961 — Section 143(1), 15, 16, 17, 192
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 19 of 42
High Courts01 Sept 1999Allowed
Gujarat Leather Industries Ltd. Vs Mahendra Kumar Pawar
Gujarat High Court · (1999) 09 GUJ CK 0041
Industrial Disputes Act, 1947 — Section 11, 11A
High Courts01 Sept 1999
Commissioner of Income Tax Vs Wintex Mills Ltd.
Gujarat High Court · (2000) 159 CTR 226 : (2000) 245 ITR 266 : (2000) 111 TAXMAN 86
Income Tax Act, 1961 — Section 30, 39, 40, 40A, 40A(8)
High Courts01 Sept 1999Allowed
D.S. Vasavda and A.K. Shah Vs H.R. Patankar Chairman
Gujarat High Court · (1999) 09 GUJ CK 0023
High Courts31 Aug 1999Allowed
Surubhai Govubha Jadeja Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 3110
High Courts31 Aug 1999
Abdulrahim Afazalbhai Kadiawala Vs Charity Commissioner
Gujarat High Court · (2001) GLR 285
Bombay Public Trusts Act, 1950 — Section 50, 55Waqf Act, 1954 — Section 19
High Courts30 Aug 1999Dismissed
Haribhai J. Bharvad Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 361
High Courts30 Aug 1999
Komal Raj Transport Co. Vs Commissioner of Sales Tax (Gujarat)
Gujarat High Court · (1999) 08 GUJ CK 0060
High Courts30 Aug 1999
Heirs of Decd.Ratilal Chaturbhai Patel Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0052
Land Acquisition Act, 1894 — Section 54
High Courts30 Aug 1999Allowed
Felisia G. Crasto Vs Director of Education
Gujarat High Court · (2000) 1 GLR 674
High Courts27 Aug 1999Dismissed
Govind Virabhai Vs Manager
Gujarat High Court · (1999) 08 GUJ CK 0038
High Courts27 Aug 1999Dismissed
K.N. Narayan Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0022
Constitution of India, 1950 — Article 226
High Courts27 Aug 1999
Surendranagar Dudhrej Nagar Palika Vs State of Gujarat
Gujarat High Court · (1999) 08 GUJ CK 0013
High Courts25 Aug 1999Dismissed
Ramilaben Shankerbhai Tadvi Vs Dealer Selection Board
Gujarat High Court · (1999) 08 GUJ CK 0064
High Courts25 Aug 1999Allowed
AMC Vs Bharatbhai Gordhanbhai Patel
Gujarat High Court · (2000) GLR 615
High Courts25 Aug 1999
Executive Engineer Vs Jotia Parsing Sagada
Gujarat High Court · (1999) 08 GUJ CK 0048
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts25 Aug 1999Allowed
State Bank of India Vs New Manekchowk Spinning and Weaving Mills Co. Ltd., Struckoff
Gujarat High Court · (1999) 08 GUJ CK 0018
High Courts25 Aug 1999Allowed
Vipulkumar Dhirubhai Solanki Vs Central Degree Admission Committee
Gujarat High Court · (1999) 08 GUJ CK 0016
High Courts24 Aug 1999Dismissed
Gandabhai Motibhai Patel Vs Sabarkantha Dist. Co-operative Milk Producers Union Ltd.
Gujarat High Court · (1999) 08 GUJ CK 0039
High Courts24 Aug 1999
Cadbury India Limited Vs SM Dyechem Limited
Gujarat High Court · (2000) 1 GLR 680
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Trade and Merchandise Marks Act, 1958 — Section 111, 2Trade Marks Act, 1940 — Section 9