High Courts06 Feb 1996
Varshaben Bharatbhai Shah Vs Appropriate Authority and Others
Gujarat High Court · (1996) 132 CTR 147 : (1996) 221 ITR 819
Income Tax Act, 1961 — Section 26, 269UA, 269UC, 269UD, 269UD(1)
COURT ARCHIVE
Gujarat High Court judgments, 1996
425 judgments · page 20 of 22
High Courts06 Feb 1996
Smt. Varshaben Bharatbhai Shah Vs Appropriate Authority
Gujarat High Court · (1996) 86 TAXMAN 195
Income Tax Act, 1961 — Section 26, 269UA, 269UC, 269UC(b), 269UD
High Courts06 Feb 1996
Gauttamkumar Parshottamdas Libachia Vs Gujarat State Road Transport Corporation
Gujarat High Court · (1996) 3 GLR 370
High Courts05 Feb 1996
Jayaben Suryakant Modi Vs Welfare Commissioner and Others
Gujarat High Court · (1996) 3 GLR 60 : (1997) 1 LLJ 139
Payment of Gratuity Act, 1972 — Section 1(3), 14, 2, 4
High Courts02 Feb 1996Dismissed
Kirti Chandulal Shah Vs Ramesh B. Awasthi and Another
Gujarat High Court · (1996) 74 FLR 2012 : (1996) 2 LLJ 1090
High Courts01 Feb 1996
R.S. Gupta Vs The General Manager, Gujarat Refinery and Others
Gujarat High Court · (1997) 3 GLR 2238
Constitution of India, 1950 — Article 136, 226
High Courts01 Feb 1996
Natvarlal Maganlal Soni Vs The Administrative Officer and Others
Gujarat High Court · (1996) 3 GLR 90
High Courts01 Feb 1996
Phiray Ram Vs The National Airport Authority and Another
Gujarat High Court · (1996) 3 GLR 118
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts31 Jan 1996
Hassam Noor Mohmed Vs State of Gujarat and Others
Gujarat High Court · (1996) 01 GUJ CK 0010
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts30 Jan 1996
Chhanabhai Punjabhai Prajapati Vs Kanuji Visaji and Another
Gujarat High Court · (1996) 3 GLR 693
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 394Penal Code, 1860 (IPC) — Section 324, 504
High Courts25 Jan 1996
Bhurabhai Giganbhai Vs State of Gujarat and Another
Gujarat High Court · (1997) 1 GLR 399
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts25 Jan 1996
Commissioner of Income Tax Vs Jawahar D. Dholakiya
Gujarat High Court · (1996) 134 CTR 324 : (1996) 220 ITR 393
Income Tax Act, 1961 — Section 147, 148, 256(1), 256(2)
High Courts24 Jan 1996
Ashokbhai Manibhai Patel Vs Jyoti Switch Gears Ltd.
Gujarat High Court · (1996) 2 GLR 779 : (1997) 1 LLJ 456
Constitution of India, 1950 — Article 226, 227
High Courts24 Jan 1996
Gujarat State Road Transport Corporation Vs P.D. Solanki
Gujarat High Court · (1996) 2 GLR 137
High Courts23 Jan 1996
Degremont India Limited Vs Municipal Corporation, Surat and Others
Gujarat High Court · (1996) 2 GLR 23
Bombay Provincial Municipal Corporations Act, 1949 — Section 67(3), 69, 73Constitution of India, 1950 — Article 14
High Courts22 Jan 1996Partly Allowed
United India Insurance Co. Ltd. Vs Girish Devprasad Trivedi and Others
Gujarat High Court · (1997) ACJ 314 : AIR 1997 Guj 37 : (1996) 3 GLR 69
Motor Vehicles Act, 1988 — Section 140
High Courts22 Jan 1996
Himanshu S. Rajyaguru and Others Vs State of Gujarat and Others
Gujarat High Court · (1996) 3 GLR 46
Constitution of India, 1950 — Article 226
High Courts22 Jan 1996
K.B. Mehta Vs State of Gujarat and Others
Gujarat High Court · (1996) 3 GLR 330
Bombay Prohibition Act, 1949 — Section 66(1), 85(1)(3)
High Courts22 Jan 1996
Union of India Vs Ambica Mill Ltd. and Another
Gujarat High Court · (1998) 91 CompCas 587 : (1997) 92 ELT 47
Central Excises and Salt Act, 1944 — Section 11BCompanies Act, 1956 — Section 530
High Courts22 Jan 1996
Naga Raja Vs State of Gujarat
Gujarat High Court · (1996) 2 GLR 750
Criminal Procedure Code, 1973 (CrPC) — Section 389