High Courts22 Jan 1996Partly Allowed
United India Insurance Co. Ltd. Vs Balubhai Limjibhai Patel and Others
Gujarat High Court · (1997) ACJ 1201 : AIR 1997 Guj 78
Motor Vehicles Act, 1988 — Section 140, 140(1)
COURT ARCHIVE
Gujarat High Court judgments, 1996
425 judgments · page 21 of 22
High Courts22 Jan 1996
Lalji Bhikha Gajera Vs Executive Engineer, Gujarat Electricity Board and Others
Gujarat High Court · (1996) 2 ACC 269 : (1997) ACJ 9 : (1996) 2 GLR 762 : (1997) 1 LLJ 80
Gujarat Workmens Compensation Rules, 1967 — Rule 46Workmens Compensation Act, 1923 — Section 3, 4
High Courts19 Jan 1996
Prabhakar J. Badheka and Another Vs J.K. Modi and Others
Gujarat High Court · (1997) 1 GLR 527
Gujarat Secondary Education Act, 1972 — Section 35
High Courts19 Jan 1996
State of Gujarat and Another Vs Pravinkumar Samjibhai Patel and Others
Gujarat High Court · (1996) 2 GLR 764
Criminal Procedure Code, 1973 (CrPC) — Section 10, 125, 2, 2(c), 2(c)(i)
High Courts19 Jan 1996Allowed
The State of Gujarat Vs Inayathusen Mahmadmiya
Gujarat High Court · (1996) CriLJ 3225
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 361, 363, 366A, 375, 376
High Courts19 Jan 1996
Agricultural Produce Market Committee Vs Rajkot Municipal Corporation
Gujarat High Court · (1996) 3 GLR 338
Bombay Provincial Municipal Corporations Act, 1949 — Section 132, 132(1)(c), 132(l)(c), 133, 2(10)Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 99
High Courts19 Jan 1996
Pratapsinh Bhimsing Parmar Vs State of Gujarat
Gujarat High Court · (1996) 3 GLR 514
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(4)(b), 320(5)Penal Code, 1860 (IPC) — Section 302, 323, 325
High Courts18 Jan 1996
Patel Mahendrakumar Maganlal Vs Saijpur Bogha Municipality and Others
Gujarat High Court · (1996) 2 GLR 742
High Courts18 Jan 1996Allowed
M.G. Chudasma Vs D.J. Biswas, Managing Director, Central Fisheries Corp. Ltd. and Others
Gujarat High Court · (1996) 2 LLJ 1114
Industrial Disputes Act, 1947 — Section 25FF, 25FFF
High Courts18 Jan 1996
Suo Motu Vs A.N. Patel
Gujarat High Court · (1999) 1 GLR 8
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 3, Order 5 Rule 12, Order 5 Rule 18, Order 5 Rule 5, Order 5 Rule 5
High Courts18 Jan 1996
Shantilal Manilal Modi Vs The Gujarat State Road Transport Corporation
Gujarat High Court · (1996) 2 GLR 561
High Courts17 Jan 1996
L.J. Kuvad Vs Gujarat Electricity Board and Others
Gujarat High Court · (1996) 3 GLR 665
High Courts17 Jan 1996
Balkrushna V. Oza and Others Vs State of Gujarat and Others
Gujarat High Court · (1997) 1 GLR 788
Constitution of India, 1950 — Article 226
High Courts17 Jan 1996
Gamanbhai Purshottambhai Patel and Another Vs Jivanbhai Purshottambhai Patel
Gujarat High Court · (1996) 1 GLR 771
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, 41, 96
High Courts12 Jan 1996
Gujarat State Road Transport Corporation Vs J.N. Valand
Gujarat High Court · (1997) 1 GLR 146
High Courts12 Jan 1996
Gangaben Ishwarlal Bhagat Vs Somabhai Maganbhai and Others
Gujarat High Court · (1996) 3 GLR 76
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 91
High Courts11 Jan 1996
Mohamadali Suleman Varachhia and Others Vs The State of Gujarat and Others
Gujarat High Court · (1996) CriLJ 3125
Bombay Prohibition Act, 1949 — Section 66(A), 66(E)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B)(1), 20(B)(2), 42(1)
High Courts11 Jan 1996
Shantilal H. Surati Vs Gujarat State Road Transport Corporation, Ahmedabad and Others
Gujarat High Court · (1996) 2 GLR 828
Industrial Disputes Act, 1947 — Section 10, 31(1), 33, 33(2), 33C(2)
High Courts11 Jan 1996Dismissed
Munshiram D. Anand Vs Pravinsinh Prabhatsinh Anand Society, Navagam Gedh, Jamnagar
Gujarat High Court · (1997) ACJ 206 : AIR 1997 Guj 60 : (1996) 3 GLR 180
Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140, 144, 166, 166(2), 166(3)
High Courts09 Jan 1996
Gujarat State Textile Corporation Ltd. Vs Asstt. Collector of Customs
Gujarat High Court · (1998) 98 ELT 64 : (1997) 2 GLR 1277
Central Excise Rules, 1944 — Rule 230, 230(2), 49Central Excises and Salt Act, 1944 — Section 11Customs Act, 1962 — Section 142