High Courts26 Feb 1996
Chimanlal Govindji Thakker Vs State of Gujarat and Another
Gujarat High Court · (1997) 1 GLR 458
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 14A, 16, 16(1)(a), 7
COURT ARCHIVE
Gujarat High Court judgments, 1996
425 judgments · page 19 of 22
High Courts23 Feb 1996
K.M. Bhatt Vs Regional Manager, Dena Bank and Another
Gujarat High Court · (1997) 3 GLR 2495
High Courts22 Feb 1996
Himmat Pethabhai Vankar Vs State of Gujarat
Gujarat High Court · (1996) 2 GLR 832
Bombay Prohibition Act, 1949 — Section 66(1)(b)Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 20(b)(ii)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 43, 50
High Courts22 Feb 1996
Asfaq Rajak Patel Vs K.U. Patel, Superintendent of Customs, Ahmedabad
Gujarat High Court · (1996) CriLJ 3857 : (1997) 92 ELT 37 : (1998) 1 GLR 81
Customs Act, 1962 — Section 104, 135
High Courts22 Feb 1996
Pragna R. Jambusaria Vs State of Gujarat and Others
Gujarat High Court · (1996) 02 GUJ CK 0022
Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts22 Feb 1996
State of Gujarat Vs Narubhai Amrabhai Chunara Vaghri
Gujarat High Court · (1997) CriLJ 3479 : (1996) 3 GLR 143
Criminal Procedure Code, 1973 (CrPC) — Section 299, 378, 390, 82Penal Code, 1860 (IPC) — Section 323, 34, 367
High Courts22 Feb 1996
Gujarat State Road Transport Corporation Vs Vitthalbhai R. Solanki
Gujarat High Court · (1996) 02 GUJ CK 0012
Industrial Disputes Act, 1947 — Section 11
High Courts20 Feb 1996
Arvind Shivlal Soni Vs State of Gujarat and Another
Gujarat High Court · (1997) 1 GLR 92
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 24, 29, 42(1)Penal Code, 1860 (IPC) — Section 120A, 120B
High Courts20 Feb 1996
Kaushik T. Patel Vs Gujarat Water Resources Development Corporation Ltd. and Another
Gujarat High Court · (1997) 1 GLR 153
Constitution of India, 1950 — Article 226
High Courts19 Feb 1996
Jivrambhai Kanjibhai Chaudhary Vs State of Gujarat and Others
Gujarat High Court · (1996) 3 GLR 326
High Courts19 Feb 1996
Durgaprasad P. Dash Vs State Bank of Saurashtra and Another
Gujarat High Court · (1997) 1 GLR 462
Constitution of India, 1950 — Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 197(1), 401Evidence Act, 1872 — Section 114(e)
High Courts17 Feb 1996
Jayantilal Purshottamdas Panchal Vs Commissioner of Motor Transport, Gujarat State
Gujarat High Court · (1996) 02 GUJ CK 0003
Constitution of India, 1950 — Article 226
High Courts16 Feb 1996
State of Gujarat Vs Ravjibhai Jethabhai Padhiyar and Others
Gujarat High Court · (1996) 3 GLR 483
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34
High Courts16 Feb 1996
Commissioner of Income Tax Vs Balubhai Nanubhai (Huf)
Gujarat High Court · (1996) 133 CTR 298 : (1996) 220 ITR 334
Hindu Succession Act, 1956 — Section 6Income Tax Act, 1961 — Section 171, 4, 45
High Courts16 Feb 1996
Urmilaben Mangalsinh Jadeja and Another Vs State of Gujarat and Another
Gujarat High Court · (1996) 3 GLR 328
Gujarat Panchayats (Amendment) Act, 1993 — Section 69, 69
High Courts13 Feb 1996
Shri Ambica Vijay Mills and Another Vs Gujarat State Financial Corporation and Others
Gujarat High Court · (1996) 3 GLR 695
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)Limitation Act, 1963 — Section 27, 3State Financial Corporations Act, 1951 — Section 29
High Courts12 Feb 1996
Intezar Ahmed Sultan Ahmed Shaikh Vs State of Gujarat Another
Gujarat High Court · (1996) 2 GLR 554
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii), 3(ii), 41, 42, 43
High Courts07 Feb 1996
Gadani Samir D. and Others Vs Gujarat University and Others
Gujarat High Court · AIR 1997 Guj 79
Constitution of India, 1950 — Article 14, 226Gujarat University Act, 1949 — Section 32Post Graduate Admission Course Rules, 1996 — Rule 1.1, 2, 3, 3.1, 3.2
High Courts07 Feb 1996
Devilal Goljibhai Shah Vs K.C. Sagar and Others
Gujarat High Court · (1996) 3 GLR 323
Constitution of India, 1950 — Article 227
High Courts07 Feb 1996
State of Gujarat Vs Bachubhai Dadubhai
Gujarat High Court · (1996) 2 GLR 777
Constitution of India, 1950 — Article 227