High Courts10 Mar 1996
Arvind Polycot Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (1996) 03 GUJ CK 0019
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 143(1), 147, 148, 36
COURT ARCHIVE
Gujarat High Court judgments, 1996
425 judgments · page 18 of 22
High Courts08 Mar 1996
Maneklal G. Sons and Others Vs K.A. Patel and Another
Gujarat High Court · (1996) 2 GLR 737
Criminal Procedure Code, 1973 (CrPC) — Section 468, 470, 482
High Courts07 Mar 1996Allowed
Ramkrishna Industrial Co-operative Service Society, Surat Vs ULC Tribunal Secretary and Others
Gujarat High Court · AIR 1997 Guj 134 : (1996) 3 GLR 518
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 33, 4, 6(1), 8
High Courts07 Mar 1996
Maunir Jatinkumar Shah Vs Director, Paraplagia Hospital, New Civil Hospital Compound, Ahmedabad and Another
Gujarat High Court · AIR 1997 Guj 35
Constitution of India, 1950 — Article 14, 226
High Courts06 Mar 1996Allowed
New India Assurance Co. Ltd. Vs Amit Kumar Kanayalal and Others
Gujarat High Court · (1996) 2 ACC 415
Motor Vehicles Act, 1939 — Section 2(25), 2(25), 95(2)(b), 95(2)(b)
High Courts04 Mar 1996
Bhagwandas M. Tanwar Vs Satish R. Saini
Gujarat High Court · (1996) 3 GLR 463
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts03 Mar 1996
Madhavpura Mercantile Co-op. Bank Ltd. Vs Modern Dye Chem Pvt. Ltd. and Others
Gujarat High Court · (1997) 88 CompCas 829
Companies Act, 1956 — Section 446(1)
High Courts01 Mar 1996Dismissed
Navyug Alloys Pvt. Ltd. and Another Vs S.G. Ceotho and Others
Gujarat High Court · (1997) CriLJ 492 : (1997) 1 GLR 190
Constitution of India, 1950 — Article 14, 19Electricity (Supply) Act, 1948 — Section 17, 18, 2(6), 21, 22A(3)Electricity Act, 1910 — Section 10, 11, 21(2), 21(3), 3
High Courts01 Mar 1996
Suresh Kumar Gupta Vs State of Gujarat
Gujarat High Court · (1998) 1 GLR 327
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 156(1), 156(3), 173Penal Code, 1860 (IPC) — Section 114, 323, 406, 420, 504
High Courts01 Mar 1996
Executive Engineer, Gujarat Electricity Board and Others Vs Rohini Oil Mills
Gujarat High Court · (1998) 3 CivCC 474 : (1997) 2 GLR 1689
Civil Procedure Code, 1908 (CPC) — Section 151, 94Evidence Act, 1872 — Section 26, 26(6)
High Courts29 Feb 1996
Shri Lakhavi Financial Service Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (1997) 1 GLR 355
Bombay Motor Vehicles Tax Act, 1958 — Section 3Constitution of India, 1950 — Article 32
High Courts29 Feb 1996
Kaira District Co-Op. Milk Producers'' Union Vs State of Gujarat
Gujarat High Court · (1996) 2 GLR 478
Contract Act, 1872 — Section 126, 63Gujarat Co-operative Societies Act, 1961 — Section 145Z, 145Z(2), 74, 74C, 74C(3)
High Courts29 Feb 1996Dismissed
State of Gujarat Vs Sunilkumar Kanaiyalal Jani
Gujarat High Court · (1997) CriLJ 2014 : (1996) 2 GLR 797
Penal Code, 1860 (IPC) — Section 107, 201, 306, 498A
High Courts28 Feb 1996
Ratilal Chunilal Solanki and Others Vs Shantilal Chunilal Solanki and Others
Gujarat High Court · (1996) 2 GLR 525
Constitution of India, 1950 — Article 226, 227
High Courts28 Feb 1996
Maheshkumar Jivram Chauhan and Another Vs Prantij Municipal Borough and Others
Gujarat High Court · (1996) 02 GUJ CK 0027
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts28 Feb 1996
Durlabhji Dhanjibhai Patel and Others Vs Competent Authority and Deputy Collector, Surat and Others
Gujarat High Court · AIR 1996 Guj 197 : (1996) 2 GLR 640
Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 45Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 33, 6(1), 8, 8(4)
High Courts27 Feb 1996
Tansukhbhai Bachubhai Patel Vs State of Gujarat and Another
Gujarat High Court · (1997) 3 GLR 2165
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(2), 10(3)(5), 10(5), 20
High Courts27 Feb 1996
Vishrambhai Somabhai Vasava Vs State of Gujarat
Gujarat High Court · (1997) 3 GLR 1833
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts26 Feb 1996
Swarupsinh Hathuji and Others Vs State of Gujarat
Gujarat High Court · (1996) 3 GLR 557
Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 2Criminal Procedure Code, 1973 (CrPC) — Section 154, 161
High Courts26 Feb 1996
C.N. Pancholi Vs Government of Gujarat
Gujarat High Court · (1996) 2 GLR 638
Bombay Civil Services Rules, 1959 — Rule 161