COURT ARCHIVE

Gujarat High Court judgments, 1996

425 judgments · page 22 of 22

High Courts09 Jan 1996Dismissed

Ramchandra Bhagwanji Desai Vs Gulabbhai Kalidas Desai and Others

Gujarat High Court · AIR 1996 Guj 179

Constitution of India, 1950 — Article 226, 329Gujarat Municipalities Act, 1963 — Section 14

High Courts08 Jan 1996

Gujarat High Court · (1996) 3 GLR 128

Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 27(b), 31, 5, 6, 7Constitution of India, 1950 — Article 226

High Courts08 Jan 1996

Gujarat High Court · AIR 1997 Guj 153 : (1996) 2 GLR 127

Essential Commodities Act, 1955 — Section 6A, 6B

High Courts08 Jan 1996

Gujarat High Court · AIR 1997 Guj 58 : (1997) 1 GLR 745

Essential Commodities Act, 1955 — Section 3

High Courts08 Jan 1996

Gujarat High Court · (1996) 2 GLR 62

Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 27(b), 5, 6, 7, 9Constitution of India, 1950 — Article 226