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Gujarat High Court judgments, 1980

294 judgments · page 9 of 15

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High Courts20 Jun 1980

Bhanumati Vithaldas Gor and Others Vs Magabhai Dhulabhai and Others

Gujarat High Court · (1981) ACJ 379 : AIR 1981 Guj 182

Motor Vehicles Act, 1939 — Section 110
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High Courts20 Jun 1980

Patel Rajesh Motibhai and Another Vs State of Gujarat and Others

Gujarat High Court · AIR 1981 Guj 30 : (1981) 22 GLR 417

Constitution of India, 1950 — Article 14
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High Courts18 Jun 1980

Santoshi Education Trust and Another Vs The State of Gujarat and Others

Gujarat High Court · AIR 1981 Guj 85 : (1981) 22 GLR 669

Constitution of India, 1950 — Article 14
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High Courts18 Jun 1980

Commissioner of Income Tax, Gujarat-II Vs Amitbhai Gunvantbhai

Gujarat High Court · (1980) 19 CTR 105 : (1981) 129 ITR 573

Income Tax Act, 1961 — Section 45
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High Courts17 Jun 1980

Manubhai D. Shah Vs Life Insurance Corporation of India and Others

Gujarat High Court · AIR 1981 Guj 15 : (1981) 22 GLR 206

Constitution of India, 1950 — Article 14, 141, 19, 19(1)
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High Courts17 Jun 1980

Haji Usmanbhai Hasanbhai Qureshi and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 1981 Guj 40 : (1981) 22 GLR 349

Bombay Animal Preservation Act, 1954 — Section 8Constitution of India, 1950 — Article 20(1), 25, 25(2)(a), 26, 29Midhya Pradesh Municipal Corporation Act — Section 43D(3)
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High Courts17 Jun 1980

Narayanrao Vasantrao Kharde and Another Vs Shrimati Maharajasaheb Fatehsinhrao Pratapsinhrao Gaekwad

Gujarat High Court · (1980) 2 GLR 370

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 85A, 85ACivil Procedure Code, 1908 (CPC) — Section 115
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High Courts17 Jun 1980

Vijaychandra Vrajlal Ambani and Another Vs State of Gujarat and Others

Gujarat High Court · (1980) 2 GLR 419

Ahmedabad City Courts (Classification of and Recruitment to posts of Registrars and Deputy Registrars) Rules, 1961 — Rule 3, 3(2), 5
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High Courts16 Jun 1980

K.P. Patel Vs Gujarat Small Industries Corporation Ltd. and Others

Gujarat High Court · (1980) 2 GLR 202

Companies Act, 1956 — Section 631Constitution of India, 1950 — Article 14, 16, 16, 226, 226
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High Courts16 Jun 1980

G.B. Shephard Vs State of Gujarat and Others

Gujarat High Court · (1980) 2 GLR 68

Constitution of India, 1950 — Article 14, 16Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 11
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High Courts03 Jun 1980

Delhi Administration Vs Pratapchand Bachumal Ramchandani and Others

Gujarat High Court · (1981) 22 GLR 225

Criminal Procedure Code, 1973 (CrPC) — Section 482, 482Penal Code, 1860 (IPC) — Section 307
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High Courts05 May 1980

Shah Ramanlal Somchand Vs State of Gujarat and Others

Gujarat High Court · (1980) 2 GLR 224

Bombay Provincial Municipal Corporations Act, 1949 — Section 45(2), 45(2), 45(7), 45(7), 454
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High Courts03 May 1980

Smt. Aabedabegum Vs State of Gujarat and Others

Gujarat High Court · (1981) 22 GLR 177

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(1), 8Constitution of India, 1950 — Article 22, 22(5), 226
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High Courts02 May 1980

Union of India and Another Vs Sahkari Khand Udyog Mandli Ltd.

Gujarat High Court · AIR 1981 Guj 102 : (1980) 2 GLR 181

Civil Procedure Code, 1908 (CPC) — Section 141, 151Constitution of India, 1950 — Article 226Levy Sugar Price Equalisation Fund Act, 1976 — Section 2, 3, 3(3), 3(4), 3(5)
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High Courts02 May 1980

The Municipal Corporation of the City of Rajkot Vs Sonik Industries, Rajkot

Gujarat High Court · AIR 1981 Guj 1 : (1980) GLR 838

Bombay Municipal Boroughs Act, 1925 — Section 75, 77
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High Courts02 May 1980

Harshvardhatiya Rudraditya through his next friend Shri Govindbhai D. Parmar and Another Vs Jyotindra Chimanlal Parikh and Others

Gujarat High Court · (1981) ACJ 277

Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 95(2)
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High Courts02 May 1980

Harshvardhatiya Rudraditya and Others Vs Jyotindra Chimanlal Parikh and Another

Gujarat High Court · (1981) ACJ 277 : (1981) 22 GLR 555

Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 95(2)
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High Courts01 May 1980

The State of Gujarat etc. Vs Kutubuddin Isafali Kushalgadhvala etc.

Gujarat High Court · (1981) CriLJ 908 : (1980) 2 GLR 167

Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 11, 13, 14, 14A, 16
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High Courts01 May 1980

Patel Shankerbhai Mahijibhai Vs State of Gujarat

Gujarat High Court · AIR 1981 Guj 67 : (1980) 2 GLR 239

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9
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High Courts01 May 1980

Abdul Karim Mahammadbhai Khalipha Vs Suleman Haji Ismailbhai

Gujarat High Court · (1980) 2 GLR 415

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a) , 12(3)(b), 12(3)(b)Gujarat Education Cess Act, 1962 — Section 12
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