High Courts07 Aug 1980
Commissioner of Income Tax, Gujarat-I Vs Ahmedabad Manufacturing and Calico Printing Co.
Gujarat High Court · (1983) 139 ITR 806
Income Tax Act, 1961 — Section 195, 246, 66, 66(1)
COURT ARCHIVE
Gujarat High Court judgments, 1980
294 judgments · page 7 of 15
High Courts07 Aug 1980
COMMISSIONER OF Income Tax, GUJARAT-I Vs AHMEDABAD MANUFACTURING and CALICO PRINTING CO.
Gujarat High Court · (1983) 139 ITR 806
Income Tax Act, 1961 — Section 193, 194, 194A, 256(1)
High Courts06 Aug 1980
Satish Plastics Vs R.P.F. Commissioner
Gujarat High Court · (1981) 22 GLR 686 : (1981) 2 LLJ 277
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16, 2
High Courts06 Aug 1980
GUJARAT CO-OPERATIVE HOUSING FINANCE SOCIETY LTD. Vs COMMISSIONER OF Income Tax, GUJARAT-III.
Gujarat High Court · (1980) 19 CTR 127 : (1980) 126 ITR 387
Income Tax Act, 1961 — Section 19(ii), 19(ii), 80P(2)(a)(i)
High Courts06 Aug 1980
Gujarat Co-operative Housing Finance Society Ltd. Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1980) 19 CTR 127 : (1980) 126 ITR 387
Income Tax Act, 1961 — Section 19, 80P(2)
High Courts05 Aug 1980
Dudhiben Raghav Vs Nanji Gordhan and Another
Gujarat High Court · (1980) 2 GLR 359
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 23A, 23A
High Courts05 Aug 1980
Nagri Mills Co. Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 131 ITR 257
Income Tax Act, 1961 — Section 10, 12, 13, 143, 144Wealth Tax Act, 1957 — Section 2, 7(2)
High Courts05 Aug 1980
Mathurdas Mangaldas Parekh Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1980) 18 CTR 390 : (1980) 126 ITR 669
Income Tax Act, 1961 — Section 37, 48, 49, 50, 55(1)
High Courts01 Aug 1980
Sendhaji Mathurji and Others Vs State of Gujarat and Others
Gujarat High Court · (1981) 22 GLR 451
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433APenal Code, 1860 (IPC) — Section 302, 302
High Courts31 Jul 1980
Narsinh Revaji Ayachi and Another Vs State of Gujarat
Gujarat High Court · (1981) 22 GLR 234
Constitution of India, 1950 — Article 134, 19(1)(b)Criminal Procedure Code, 1973 (CrPC) — Section 418, 437, 438Penal Code, 1860 (IPC) — Section 302
High Courts29 Jul 1980
Maheboobbhai Jalalbhai Shaikh Vs State of Gujarat and Another
Gujarat High Court · (1980) 2 GLR 162
Bombay Cinema (Gujarat Amendment) Rules, 1979 — Rule 108, 15(1), 3, 3, 86Bombay Cinemas (Regulation) Rules, 1954 — Rule 14(1), 15(1), 7, 8BConstitution of India, 1950 — Article 14
High Courts28 Jul 1980
Sarabhai M. Chemicals (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1981) 5 TAXMAN 57
Income Tax Act, 1961 — Section 37
High Courts25 Jul 1980
Motibhai Panchabhai Khristi Vs Maganbhai Desaibhai Patel
Gujarat High Court · (1981) 22 GLR 107
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(1B), 32(1B)
High Courts24 Jul 1980
Major I.N. Maligi Vs Director General, N.C.C. and Others
Gujarat High Court · (1980) 2 GLR 79
Constitution of India, 1950 — Article 14, 16, 226National Cadets Corps Act, 1948 — Section 9National Cadets Corps Rules, 1948 — Rule 28, 28(2)(c)
High Courts23 Jul 1980
Vishnubhai Natwarlal Patel and Others Vs State of Gujarat and Another
Gujarat High Court · (1980) 2 GLR 189
Bombay Provincial Municipal Corporations Act, 1949 — Section 5, 5(2), 5(2), 5(3)Gujarat Municipalities Act, 1963 — Section 6
High Courts23 Jul 1980
Cama Hotels Ltd. Vs State of Gujarat
Gujarat High Court · (1980) 21 GLR 913
Constitution of India, 1950 — Article 226, 276Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977 — Section 2(e), 3, 3(3)
High Courts17 Jul 1980
Padmavati Jaykrishna Vs Commissioner of Income Tax
Gujarat High Court · (1980) 19 CTR 123 : (1981) 131 ITR 653
Income Tax Act, 1961 — Section 57
High Courts16 Jul 1980
The State of Gujarat Vs Hiraben Mahendraprasad and Others
Gujarat High Court · AIR 1981 Guj 84 : (1981) 22 GLR 639
Bombay Court Fees Act, 1959 — Section 12, 12(2), 9(1)
High Courts16 Jul 1980
Thakorbhai Dajibhiki Desai Vs The State of Gujarat
Gujarat High Court · AIR 1980 Guj 189 : (1980) 1 GLR 808
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1)
High Courts15 Jul 1980
K. Mansukhram and Sons Vs Commissioner of Income Tax
Gujarat High Court · (1980) 4 TAXMAN 444
Income Tax Act, 1961 — Section 10, 147(b), 148, 34(1)(b), 40(b)