High Courts14 Jul 1980
Narendrakumar Chandulal and Others Vs Chanchalgauri Ramanlal and Others
Gujarat High Court · (1981) 22 GLR 826
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Industrial Disputes Act, 1947 — Section 24, 24, 27, 27
COURT ARCHIVE
Gujarat High Court judgments, 1980
294 judgments · page 8 of 15
High Courts14 Jul 1980
Suresh Babubhai Vs Janardaa Chhaganlal Chokhawala and Others
Gujarat High Court · (1981) ACJ 550
High Courts11 Jul 1980
Mohanlal Narayandas Patel Vs The Rustom Jehangir Vakil Mills Co. Ltd.
Gujarat High Court · (1981) 22 GLR 530
Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 1980
Commissioner of Income Tax Vs Chandulal J. Patel
Gujarat High Court · (1980) 4 TAXMAN 421
Income Tax Act, 1961 — Section 10(14), 16, 16(iv), 16(v)
High Courts09 Jul 1980
Bhudarbhai Hirabhai Patel Vs State of Gujarat and Another
Gujarat High Court · (1980) 2 GLR 434
Constitution of India, 1950 — Article 14, 16Gujarat Agricultural University Act, 1969 — Section 52, 52, 52(1)
High Courts09 Jul 1980
Dr. S.C. Kaushik Vs Union of India (UOI) and Another
Gujarat High Court · (1980) 21 GLR 997
Constitution of India, 1950 — Article 14, 14, 16, 16, 226
High Courts08 Jul 1980
Commissioner of Income Tax Vs Nathalal Dahyabhai
Gujarat High Court · (1980) 4 TAXMAN 430
High Courts03 Jul 1980
A. Raman and Co. Vs Union of India and Others
Gujarat High Court · (1981) 8 ELT 592
Central Excise Rules, 1944 — Rule 10Central Excises and Salt Act, 1944 — Section 35, 35A, 36
High Courts03 Jul 1980
M.B. Risaldar Vs Radheshyam Ramdhar Agarwal and Another
Gujarat High Court · (1980) 2 GLR 136
High Courts02 Jul 1980
SHREE VALLABH GLASS WORKS LTD. Vs COMMISSIONER OF Income Tax, GUJARAT-III.
Gujarat High Court · (1981) 19 CTR 111 : (1981) 127 ITR 37
Income Tax Act, 1961 — Section 256(1), 256(1)
High Courts02 Jul 1980
Ramanlal Zinabhai Joshi Vs Navsari Nagarpalika
Gujarat High Court · (1981) 22 GLR 524
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Industrial Disputes Act, 1947 — Section 33C(2), 33C(2)
High Courts02 Jul 1980
Shree Vallabh Glass Works Ltd. Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1981) 19 CTR 111 : (1981) 127 ITR 37
Income Tax Act, 1961 — Section 30, 31, 32, 33, 33(1)
High Courts01 Jul 1980
Kantilal Manilal Vs Commissioner of Income Tax
Gujarat High Court · (1980) 4 TAXMAN 548
Income Tax Act, 1961 — Section 143, 144, 145(2), 147, 271(1)
High Courts01 Jul 1980
Dineshbhai A. Parikh Vs Kripalu Co-operative Housing Society, Nagarvel, Ahmedabad and Others
Gujarat High Court · AIR 1980 Guj 194 : (1981) 22 GLR 165
Contempt of Courts Act, 1971 — Section 20Limitation Act, 1963 — Section 29(2), 3, 5
High Courts01 Jul 1980
M.G. Patel Vs State of Gujarat and Others
Gujarat High Court · (1980) 2 GLR 232 : (1981) 2 LLJ 64
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts27 Jun 1980
State Vs Shanabhai Shankerbhai Gohel
Gujarat High Court · (1980) 2 GLR 221
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 149, 409, 409Probation of Offenders Act, 1958 — Section 5
High Courts25 Jun 1980
Commissioner of Income Tax, Gujarat-I Vs Sumantbhai C. Munshaw (Decd)
Gujarat High Court · (1981) 128 ITR 142
Income Tax Act, 1961 — Section 142(2), 143, 143(2), 159, 159(2)
High Courts23 Jun 1980
Nirmala Dyeing and Printing Mills Pvt. Ltd. Vs Regional Provident Fund Commissioner
Gujarat High Court · (1980) 2 GLR 361
Constitution of India, 1950 — Article 226, 226
High Courts23 Jun 1980
Shantaben P. Gandhi Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1981) 129 ITR 218
Income Tax Act, 1961 — Section 45, 54
High Courts23 Jun 1980Allowed
Ashish Jivrajbhai Vs Ashwinbhai Himatlal and Others
Gujarat High Court · (1982) ACJ 195